Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Chattisgarh - Subsection Section 206(1) in The Chhattisgarh Motor Vehicles Rules, 1994 (1)No person shall mount or attempt to mount or dismount from any motor vehicle when the motor vehicle is in motion.
