Supreme Court - Daily Orders
M/S Carborundum Universal Ltd. vs The Assistant Commissioner Of Income ... on 20 October, 2022
Bench: Aniruddha Bose, Vikram Nath
ITEM NO.3 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17978/2022
(Arising out of impugned final judgment and order dated 24-08-2021
in TCA No. 1112/2010 passed by the High Court Of Judicature At
Madras)
M/S CARBORUNDUM UNIVERSAL LTD. Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX,
COMPANY CIRCLE I- (3), CHENNAI Respondent(s)
Date : 20-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Preetesh Kapur, Sr. Adv.
Mr. Vikram Vijaya Raghauan, Adv.
Mr. Aniruddha Deshmukh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable six weeks on the special leave petition as well as on interim relief.
(JATINDER KAUR) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2022.10.20
17:08:11 IST
Reason: