Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(2)(f) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(f)To bring before the Board or the committee, immediately juveniles or children who have not been of good behaviour during the period of supervision.