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State of Rajasthan - Section

Section 45 in Rajasthan Public Trust Act, 1959

45. Inquiries by Assistant Commissioner.

- Where in any case an inquiry is to be made by an Assistant Commissioner under this Act, he may himself make the inquiry or forward the case for inquiry and report to any Revenue Officer not below the rank of an Assistant Collector or to such other officer as may be authorised by the State Government in this behalf.