Andhra Pradesh High Court - Amravati
M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 17 July, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.8414 of 2025 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE
07. 17.07.2025 HN, J Post the matter on 14.08.2025 for filing counter affidavit.
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HN, J
SR
SL. OFFICE
No. DATE ORDER NOTE SL. OFFICE No. DATE ORDER NOTE