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Central Administrative Tribunal - Delhi

Bhupal Singh Kanyal vs Sanjay Mitra &Amp; Anr on 28 January, 2019

           CENTRAL ADMINSITRATIVE TRIBUNAL
                   PRINCIPAL BENCH

                      CP No. 571/2018
                             in
                      OA No.2333/2018

     New Delhi, this the 28th day of January, 2019

Hon'ble Mr. V. Ajay Kumar, Member (J)
Hon'ble Ms. Aradhana Johri, Member (A)

1.   Ex-Sub Maj Bhupal Singh Kanyal
     JE (Civil), JC-327752M
     Aged about 47 years
     S/o Shri Madan Singh Kanyal
     R/o 57/B, Kanchan Nagar
     Kanchana Bihari Marg, Kalyan Pur Extn.
     Near IISE College, Kalyan Pur, Lucknow
     U.P. -226022.

2.   Ex-Sub Major Raghunath Prasad Jat,
     JE (Civil), JC-330428A
     Aged about 49 years
     S/o Shri Ramu Ram Jat
     R/o Bawadi, Minda, Nagaur
     Rajasthan-341509.

3.   Ex-Sub Maj Laxman Yadav
     JE (Civil), JC-327684K
     Aged about 49 years
     S/o Shri Jaga Yadav
     R/o H.No.27, Andar Dhala, Tulshi Nagar
     P.O. & Distt. Siwan, Bihar-841226.

4.   Ex-Sub Major Rajangam A
     JE (Civil), JC-331217K
     Aged about 45 years
     S/o Shri Amaladas
     R/o 133, Laxmi Sunder Nagar, Asthampatti
     Salem, Tamilnadu -636007.

5.   Ex-Sub Major Jyoti Parkash
     JE (C), JC-327685M
     Aged about 48 years
     S/o Late Shri Nobat Ram
                                 2


     R/o Village Ghai Bhajwal
     P.O. Bunpuri, Tehsil Sunderbani
     Distt. Rajouri, J&K-185153.

6.   Ex-Sub. Maj. Tarkeshwar Nath Routh, JE (C)
     JC-327750F
     Aged about 47 years
     S/o Shri Rajgirihi Routh
     R/o H. No.4/5, Raja Rahul City
     P.O. Neel Matha, Distt. Lucknow
     U.P.-226002.

7.   Sub. Maj. Subhash Kumar,
     JE (C), JC-331551L
     Aged about 52 years
     S/o Shri Megh Raj Singh
     R/o P/99/1, Kabul Line
     Delhi Cantt.-10.

8.   Ex-Sub. Maj. Sivadasan. R
     JE (E&M), JC-331109A
     Aged about 51 years
     S/o Shri Raghavan
     R/o Palazhi (Parureth) House
     P.O. Nangiarkul Angara
     Distt. Alapuzha, Kerala-690513.

9.   Ex-Sub. Maj. B. John Joseph, JE (C)
     JC-331178W
     Aged about 45 years
     S/o Shri Benjamin
     R/o 1-B, F-2, R.R. Niwas
     Murugan Kovil Street
     Vivekananda Nagar, Kulathur
     Chennai - 600099.

10. Ex-Sub. Maj. Devendra Prasad Yadav
     JE (C), JC-330575H
     Aged about 48 years
     S/o Shri Dukha Rai
     R/o Bahuarwa, P.O. Bishnu Pur
     Tehsil Vaya Parihar, Distt. Sitamarhi
     Bihar-843324.                           .... Petitioners
(By Advocate: Mr. M.K.Bhardwaj )

                             VERSUS
                                    3


1.      Shri Sanjay Mitra
        Secretary
        Ministry of Defence
        South Block, New Delhi.

2.      Lt. Gen. S.K.Srivastava
        Engineer-in-Chief
        Ministry of Defence
        Rajaji Marg, Kashmir House
        New Delhi.                        .... Respondents.

(By Advocate: Mr. R.K.Sharma)

                           ORDER (ORAL)

By Hon'ble Mr.V. Ajay Kumar, Member (J) When this matter is taken up for hearing, it is submitted by the learned counsel for the petitioners that the respondents have complied with the order of this Tribunal by passing a speaking order.

2. In the circumstances, the Contempt Petition is closed. Notices issued to the respondents are discharged. However the petitioners are at liberty to avail remedies, in accordance with law, if they are still aggrieved of the order passed by the respondents. No costs.

     (ARADHANA JOHRI)                      (V. AJAY KUMAR)
        Member (A)                             Member (J)

/uma/