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[Cites 0, Cited by 0] [Section 303(10)] [Section 303] [Entire Act]

Union of India - Subsection

Section 303(10)(a) in The Merchant Shipping Act, 1958

(a)the anniversary date mentioned on the relevant certificate shall be amended by endorsement to a date which shall not be more than three months later than the date on which the survey was completed;