Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(4)(a) in The Gujarat Municipalities Act, 1963 (a)every contract under or for any purpose of this Act shall be made on behalf of the municipality by the Chief Officer;