Delhi High Court - Orders
Ntpc Limited vs Afcons-R.N.Shetty & Co.Pvt. Ltd on 7 February, 2026
$~7 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
O.M.P. (COMM) 311/2017 & I.A. 8505/2024 (For securing
the amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Harshit
Singh, Mr. Abhinav Kathuria
and Ms. Shaila Arora,
Advocates.
versus
AFCONS-R.N.SHETTY & CO.PVT. LTD. .....Respondent
Through: Mr. Manu Seshadri, Mr. Sahil
Manganani, Ms. Prachi Jain and
Mr. Siddharth Shekhar,
Advocates.
8
O.M.P. (COMM) 312/2017 & I.A. 8506/2024 (For securing the
amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Harshit
Singh, Mr. Abhinav Kathuria
and Ms. Shaila Arora,
Advocates.
versus
AFCONS -R.N.SHETTY & CO.PVT. LTD.-JV .....Respondent
Through: Mr. Manu Seshadri, Mr. Sahil
Manganani, Ms. Prachi Jain and
Mr. Siddharth Shekhar,
Advocates.
9
+ O.M.P. (COMM) 167/2024 & I.A. 8476/2024 (Stay)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/02/2026 at 20:46:24
NTPC LTD .....Petitioner
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Harshit
Singh, Mr. Abhinav Kathuria
and Ms. Shaila Arora,
Advocates.
versus
AFCONS R N SHETTY AND CO PVT LTD JV.....Respondent
Through: Mr. Manu Seshadri, Mr. Sahil
Manganani, Ms. Prachi Jain and
Mr. Siddharth Shekhar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 07.02.2026
1. At the request of learned counsel for the parties, list on 08.04.2026.
2. Written Submissions, if not already filed, may be filed within a period of four weeks from today, in compliance with the practice directions issued by this Court.
3. A photocopy of the Order passed today be kept in the connected matters.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 7, 2026/nd/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:46:24