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Delhi High Court - Orders

Ntpc Limited vs Afcons-R.N.Shetty & Co.Pvt. Ltd on 7 February, 2026

                  $~7 to 9
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            O.M.P. (COMM) 311/2017 & I.A. 8505/2024 (For securing
                            the amount awarded in the arbitration)


                            NTPC LIMITED                                                       .....Petitioner
                                                          Through:            Mr. S.B. Upadhyay, Senior
                                                                              Advocate along with Mr.
                                                                              Tarkeshwar Nath, Mr. Harshit
                                                                              Singh, Mr. Abhinav Kathuria
                                                                              and    Ms.   Shaila      Arora,
                                                                              Advocates.
                                                          versus

                            AFCONS-R.N.SHETTY & CO.PVT. LTD.     .....Respondent
                                         Through: Mr. Manu Seshadri, Mr. Sahil
                                                   Manganani, Ms. Prachi Jain and
                                                   Mr.    Siddharth      Shekhar,
                                                   Advocates.
                  8
                            O.M.P. (COMM) 312/2017 & I.A. 8506/2024 (For securing the
                            amount awarded in the arbitration)

                            NTPC LIMITED                                                                    .....Petitioner
                                                          Through:            Mr. S.B. Upadhyay, Senior
                                                                              Advocate along with Mr.
                                                                              Tarkeshwar Nath, Mr. Harshit
                                                                              Singh, Mr. Abhinav Kathuria
                                                                              and    Ms.   Shaila  Arora,
                                                                              Advocates.
                                                          versus

                            AFCONS -R.N.SHETTY & CO.PVT. LTD.-JV .....Respondent
                                          Through: Mr. Manu Seshadri, Mr. Sahil
                                                   Manganani, Ms. Prachi Jain and
                                                   Mr.    Siddharth      Shekhar,
                                                   Advocates.
                  9
                  +         O.M.P. (COMM) 167/2024 & I.A. 8476/2024 (Stay)



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/02/2026 at 20:46:24
                             NTPC LTD                                                           .....Petitioner
                                                          Through:            Mr. S.B. Upadhyay, Senior
                                                                              Advocate along with Mr.
                                                                              Tarkeshwar Nath, Mr. Harshit
                                                                              Singh, Mr. Abhinav Kathuria
                                                                              and    Ms.   Shaila      Arora,
                                                                              Advocates.
                                                          versus

                            AFCONS R N SHETTY AND CO PVT LTD JV.....Respondent
                                          Through: Mr. Manu Seshadri, Mr. Sahil
                                                     Manganani, Ms. Prachi Jain and
                                                     Mr.    Siddharth     Shekhar,
                                                     Advocates.
                            CORAM:
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                          ORDER

% 07.02.2026

1. At the request of learned counsel for the parties, list on 08.04.2026.

2. Written Submissions, if not already filed, may be filed within a period of four weeks from today, in compliance with the practice directions issued by this Court.

3. A photocopy of the Order passed today be kept in the connected matters.

HARISH VAIDYANATHAN SHANKAR, J.

FEBRUARY 7, 2026/nd/va This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:46:24