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[Cites 0, Cited by 0] [Section 81(7)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(7)(e) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)All sponsored children shall regularly attend formal schooling/skill training/vocational training unless under special instances of disability or illness of the child, which shall be verified by the Case Worker.