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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(7) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(7)The questions and answers thereto shall form part of the proceedings of the meeting and shall be published along with the proceedings unless the Parishad otherwise directs in any particular case.