Section 39(1) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
(1)The occupier of every factory, the owner of every unit and every person in charge of weighmens shall maintain, subject to such limits of error as is prescribed by the State Government under the law relating to weights and measures, for the time being in force, a record of the correct weight of cane purchased at the place of weighment.
