Supreme Court - Daily Orders
Adjudicating Officer Securities And ... vs Bhavesh Pabari on 31 January, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
CA 11311/2013
1
ITEM NO.102 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.11311/2013
ADJUDICATING OFFICER SECURITIES AND Appellant(s)
EXCHANGE BOARD OF INDIA
VERSUS
BHAVESH PABARI Respondent(s)
WITH C.A. No.1009/2017 (XVII)
C.A. No. 2641/2017 (XVII)
C.A. No. 9798/2014 (XVII)
C.A. No. 9797/2014 (XVII)
C.A. No. 9799/2014 (XVII)
C.A. No. 14728/2015 (XVII)
C.A. No. 14730/2015 (XVII)
C.A. No. 14729/2015 (XVII)
C.A. No. 1824/2014 (XVII)
C.A. No. 33/2017 (XVII)
C.A. No. 6160/2018 (XVII)
C.A. No. 9563/2018 (XVII)
Date : 31-01-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s) Mr. C.U. Singh, Sr. Adv.
CA 11311/13 & Mr. Sahil Khanna, Adv.
CA 1824/14 Mr. J.D. Baruah, Adv.
Mr. Praveen Kumar, AOR
Mr. Harish Pandey, Adv.
Mr. Abhishek Anand, Adv.
Mr. M.P. Devanatha, Adv.
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2019.01.31
Ms. Ruchi Kohli, AOR
18:12:31 IST
Reason:
CA 9799/14 Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. P.N. Sharma, Adv.
CA 11311/2013
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Mr. Atanu Mukherjee, Adv.
Mr. Sarad Kumar Singhania, AOR
CA 14728/15, 14729/15 Mr. Purvish Jitendra Malkan, AOR
CA 14730/15 & Mr. Prakash Shah, Adv.
CA 1009/17 Ms. Dharita Purvish Malkan, Adv.
Ms. Khushboo V. Malkan, Adv.
Mr. Alok Kumar, Adv.
Mr. Raghaev R. Adv.
Ms. Deepa Gorasia, Adv.
CA 33/17 & Mr. Tanmaya Agarwal, AOR
CA 9563/18 Mr. Nipun Goel, Adv.
CA 2641/17 Mr. Sudarsh Menon, AOR
Ms. Nimisha Menon, Adv.
CA 6160/18 Mr. Suryodaya Prakash Tiwari, Adv.
Mr. Sanjay Kumar Dubey, AOR
For Respondent(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Purushottam Kumar Jha, Adv.
Ms. Remya Raj, Adv.
M/s. K J John And Co.
Mr. Harish Pandey, AOR
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. P.N. Sharma, Adv.
Ms. Ruchi Kohli, AOR
UPON hearing the counsel the Court made the following
O R D E R
Hearing concluded.
Judgment reserved.
(Chetan Kumar) (Anand Prakash) A.R.-cum-P.S. Court Master