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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(f) in Bihar School Examination Board Act, 1952

(f)[ Payment of grants among secondary schools and senior secondary schools to enable such schools to introduce revised courses of studies and to make other improvements;] [Substituted by Bihar Act No. 6 of 2011, dated 27.5.2011.]