Allahabad High Court
Arsh Sahitya Prachar Trust & Another vs State Of U.P. & 3 Others on 23 February, 2015
Bench: Krishna Murari, Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 55560 of 2014 Petitioner :- Arsh Sahitya Prachar Trust & Another Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Manish Goyal,Ankita Jain,Kaushalendra Nath Singh Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh Hon'ble Krishna Murari,J.
Hon'ble Pramod Kumar Srivastava,J.
Put up this matter alongwith entire bunch tomorrow.
Order Date :- 23.2.2015 SKS