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State of Madhya Pradesh - Section

Section 94 in The M.P. Bhumi Vikas Rules, 1984

94. Special requirements of Low-Income Housing Group.

- Notwithstanding anything contained in these rules, special requirements for low income housing such as E.W.S. and L.I.G. Housing Schemes Developed as clusters by Public/Agencies/Government bodies shall be as given in Appendix M.