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State of Madhya Pradesh - Section

Section 6 in The M.P. Zila Panchayat (Business) Rules, 1998

6. Recording of Material Differences.

- In each case, the Secretary of the Standing Committee shall be personally responsible tor the careful observance of these rules and when he considers that there has been any material departure from them he shall bring the matter to the notice of the concerning Standing Committee, if it differs with the Secretary, the Committee shall mark the file for decision to the General Administration Committee through the Secretary' of the General Administration Committee.