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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(i) in Haryana Urban Development Authority Act, 1977

(i)who, without sufficient excuse in the opinion of the Government has absented himself for more than four consecutive meetings of, the Local Development [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.];