Kerala High Court
Smitha K.M vs Anil Kumar S on 21 December, 2017
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
THURSDAY, THE 21ST DAY OF DECEMBER 2017/30TH AGRAHAYANA, 1939
Tr.P(C).No. 773 of 2017 ()
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TO TRANSFER OP 993/2017 OF FAMILY COURT, KOTTARAKKARA TO FAMILY
COURT, MALAPPURAM.
......
PETITIONER:
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SMITHA K.M.,
D/O.MOHANAN-SAROJINI, 38 YEARS,
MOHANASREE, VALIYORA, PO VENGARA,
MALAPURAM, PIN-676304.
BY ADVS.SRI.MANJERI SUNDERRAJ
SRI.A.SANOOJ
RESPONDENT:
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ANIL KUMAR S.,
S/O.RAVINDRAN ACHARI, 41 YEARS,
PATTAZHI, VADAKKEKARA, CHELIKUZHI PO,
KOLLAM, PIN-691556, KOLLAM.
BY ADVS. SRI.K.ABDUL JAWAD
SMT.A.GRANCY JOSE
SRI.M.K.PRASANTH KUMAR
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 21-12-2017, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
mbr/
Tr.P(C).No. 773 of 2017 ()
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APPENDIX
PETITIONERS' ANNEXURES:
ANNEXURE 1 : TRUE COPY OF OP.NO.993/2017 FILED BY THE
RESPONDENT AGAINST THE PETITIONER SEEKING
RESTITUTION IN THE FAMILY COURT KOTTARAKARA.
ANNEXURE 2 : TRUE COPY OF OP.NO.20/2017 FILED BY THE
PETITIONER AGAINST THE RESPONDENT SEEKING
JUDICIAL SEPARATION IN THE FAMILY COURT
MALAPPURAM.
RESPONDENTS' ANNEXURES: NIL.
//TRUE COPY//
P.S. TO JUDGE
mbr/
ALEXANDER THOMAS, J.
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Tr.P.(C) No. 773 of 2017
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Dated this the 21st day of December, 2017
ORDER
The main prayer in this Transfer Petition (Civil) reads as follows :
b