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State of Haryana - Section

Section 40 in The Punjab Brewery Rules, 1956

40.

Beer shall be bottled in bulk or in bottles of any colour or description having a capacity of [330 millilitres and 355 millilitres] [Inserted vide Notification No. G.S.R. 84/3/P.A.1/Ss. 21 and 59/95, dated 20.10.1995.], with necks suitable for sealing with crown corks.