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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(xiii) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(xiii)to discharge such other functions as may be prescribed or as the supplemental incidental or consequential to any of the functions conferred on it under this Act.