Allahabad High Court
Santosh Kumar Chaubey And Others vs State Of U.P. Thru Prin. Sec. Secondary ... on 8 July, 2010
Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 629 of 2010 Petitioner :- Santosh Kumar Chaubey And Others Respondent :- State Of U.P. Thru Prin. Sec. Secondary Edu. And Others Petitioner Counsel :- A.K. Pandey Respondent Counsel :- C.S.C.,S.K. Pandey Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
Place this matter along with special appeals no. 932 of 2010, 989 of 2010, 798 of 2010, (1172) of 2009, (543) of 2010 and (610) of 2010 on 14th of July 2010.
(A.P. Sahi,J) (F.I.Rebello,CJ) Order Date :- 8.7.2010 RK