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Allahabad High Court

Santosh Kumar Chaubey And Others vs State Of U.P. Thru Prin. Sec. Secondary ... on 8 July, 2010

Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 629 of 2010

Petitioner :- Santosh Kumar Chaubey And Others
Respondent :- State Of U.P. Thru Prin. Sec. Secondary Edu. And
Others
Petitioner Counsel :- A.K. Pandey
Respondent Counsel :- C.S.C.,S.K. Pandey

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

Place this matter along with special appeals no. 932 of 2010, 989 of 2010, 798 of 2010, (1172) of 2009, (543) of 2010 and (610) of 2010 on 14th of July 2010.

(A.P. Sahi,J) (F.I.Rebello,CJ) Order Date :- 8.7.2010 RK