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State of Punjab - Section

Section 2 in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

2. Definitions.

- In these rules, unless the context otherwise requires, -
(a)"Act" means the Factories Act, 1948 (LXIII of 1948);
(b)the expressions "factory" and "occupier" have the meaning respectively assigned to them in the Act.