Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 559] [Entire Act] State of Odisha - Subsection Section 559(2) in Orissa Municipal Rules, 1953 (2)In such depot trenches dimensions 20' x 5'2" or 25' x 6' x 2' 30' x 7'2" shall be dug with some definite plans, so that the trenches may be accessible to the vehicles carrying raw materials to or removing matured manure from such depot.