Section 11(3) in Goa Investment Promotion Act, 2014
(3)A person to be appointed as Chief Executive Officer shall possess -(a)a post-graduate degree in business administration or economics or law or political science or in other relevant areas;(b)not less than ten years experience in a senior executive position in business or manufacturing or private banking or marketing or sales;(c)excellent knowledge of the private sector undertakings in the State;(d)excellent public relations; and(e)strong business orientation and prove in experience in managing and motivating multidisciplinary teams of professionals.
