Section 24(iv) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
(iv)approving and sanctioning tax proposals of [Gram Sabhas] [Substituted by U.P. Act No. 9 of 1994.] and framing and sanctioning of bye-laws for [Gram Sabhas] [Substituted by U.P. Act No. 9 of 1994.] under Section 36(a);
