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Allahabad High Court

Ashish Ghai vs State Of U.P. And Another on 4 December, 2019

Author: Manju Rani Chauhan

Bench: Manju Rani Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- APPLICATION U/S 482 No. - 3687 of 2009
 

 
Applicant :- Ashish Ghai
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Saurabh Basu, Anil Kumar Shukla
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Manju Rani Chauhan,J.
 

Case called out in the revised list. None appears on behalf of the applicant to press this application. However, learned A.G.A. is present.

The matter pertains to the year 2009. It appears that by efflux of time the matter has been rendered infructuous and that is why the same is not being pursued or pressed any more.

In the aforesaid circumstances, the application stands dismissed.

Interim order, if any, stands vacated.

Let a copy of this order be communicated to the court concerned.

Order Date :- 4.12.2019 Anand Sri./-