Allahabad High Court
Ashish Ghai vs State Of U.P. And Another on 4 December, 2019
Author: Manju Rani Chauhan
Bench: Manju Rani Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 76 Case :- APPLICATION U/S 482 No. - 3687 of 2009 Applicant :- Ashish Ghai Opposite Party :- State of U.P. and Another Counsel for Applicant :- Saurabh Basu, Anil Kumar Shukla Counsel for Opposite Party :- Govt.Advocate Hon'ble Mrs. Manju Rani Chauhan,J.
Case called out in the revised list. None appears on behalf of the applicant to press this application. However, learned A.G.A. is present.
The matter pertains to the year 2009. It appears that by efflux of time the matter has been rendered infructuous and that is why the same is not being pursued or pressed any more.
In the aforesaid circumstances, the application stands dismissed.
Interim order, if any, stands vacated.
Let a copy of this order be communicated to the court concerned.
Order Date :- 4.12.2019 Anand Sri./-