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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(1)(g) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(g)stipends and gratuities allowed to pensioners of the Government [or of a local authority or of any other employer] [Inserted by Act XI of 1983 (w.e.f. 15-8-1983).] and political pensions;