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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Rajasthan - Subsection

Section 19A(1)(e) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(e)references to officers and servants of the State Government shall be construed as including references of officers and servants of the Panchayat Samiti.