Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

State of Kerala - Subsection

Section 3B(1)(ii) in Kerala Panchayat Raj Act, 1994

(ii)participating in and canvassing of programmes of Health and Literacy and such other time bound developmental programmes;