Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Karnataka - Subsection

Section 105(4)(a) in Karnataka Maritime Board Act, 2015

(a)to advise the Board on all general questions pertaining to the ports; Inland Water Transport and Ferries and Coastal protection;