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[Cites 0, Cited by 2] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(h) in The Indian Telegraph Act, 1885

(h)the time at which, the manner in which, the conditions under which and the persons by whom the rates, charges and fees mentioned in this sub-section shall be paid and the furnishing of security for the payment of such rates, charges and fees;