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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4) in The Minimum Wages (Central) Rules, 1950

(4)Entries in the [register of wages] [Substituted by G.S.R. 721, dated 5.5.1965. ] and wage slips shall be authenticated by the employer or any person authorised by him in this behalf.