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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Cultural Grants Rules, 1995

(3)The registers and documents of a State Autonomous Body relating to the grants sanctioned under these rules shall be open for inspection by any authorised representative of the Department not below the rank of Deputy Secretary to Government.