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Himachal Pradesh High Court

State Of H.P. Through vs State Of Himachal on 3 June, 2022

Bench: Sabina, Satyen Vaidya

                             1


    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                ON THE 3rd DAY OF JUNE, 2022
                          BEFORE
               HON'BLE MRS. JUSTICE SABINA,




                                                        .
                  ACTING CHIEF JUSTICE





                            &
          HON'BLE MR. JUSTICE SATYEN VAIDYA





                 REVIEW PETITION NO.234 OF 2022
                                IN
               CIVIL WRIT PETITION NO.5232 OF 2014




                ALONGWITH CONNECTED MATTERS
                     RESERVED ON: 30.05.2022
                   PRONOUNCED ON: 03.06.2022

         Between:-

         1.RP NO.234 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, HIMACHAL




         PRADESH.
    3.   THE ASSISTANT EXCISE AND





         TAXATION COMMISSIONER,
         SOLAN, H.P.
    4.   THE COLLECTOR EXCISE (SOUTH





         ZONE), SHIMLA-9.                        ....PETITIONERS

         AND

         M/S MOHAN MEAKIN LIMITED, A
         COMPANY INCORPORATED UNDER
         THE COMPANIES ACT, HAVING ITS
         REGISTERED OFFICE AT SOLAN,
         BREWERY, SOLAN, TEHSIL &
         DISTRICT SOLAN, H.P.
         THROUGH SHRI N.N. HANDA,
         COMPANY SECRETARY.                     ....RESPONDENT




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                             2




         2.RP NO.113 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH,




                                                       .
         SHIMLA-171002.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, HIMACHAL
         PRADESH, BLOCK NO. 30 SDA





         COMPLEX, KASUMPTI,
         SHIMLA-171009.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.




    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.
                    r                           ....PETITIONERS

         AND

         M/S BHARAT RAI LIQUOR LICENSEE
         OF UNIT NO.8, SABJI MANDI,
         DISTRICT KULLU, THROUGH ITS
         SOLE PROPRIETOR BHARAT RAI,


         SON OF SH. JASWANT RAI,
         RESIDENT OF VILLAGE BADAH, P.O.
         MOHAL, TEHSIL AND DISTRICT




         KULLU, H.P.                           ....RESPONDENT





         3.RP NO.119 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA,
         HIMACHAL PRADESH.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         KANGRA AT DHARAMSHALA,
         HIMACHAL PRADESH.                      ....PETITIONERS




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                             3


         AND

         KAMALJEET SINGH, LIQUOR
         LICENSEE OF RETAIL LIQUOR
         VENDS IN UNIT NO. 41, DISTRICT
         KANGRA (HP) FOR 2016-17




                                                       .
         THROUGH PROPRIETOR SH.





         KAMALJEET SINGH, RESIDENT OF
         WARD NO.7, YOL, POST OFFICE YOL,
         TEHSIL DHARAMSHALA, DISTRICT





         KANGRA, H.P.                          ....RESPONDENT

         4.RP NO.120 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR, DISTRICT


         KANGRA, H.P.                           ....PETITIONERS

         AND




         RAM SINGH CHAMBIAL SON OF SHRI





         DEVI SINGH, RESIDENT OF VILLAGE
         & POST OFFICE CHOWARI, TEHSIL
         BHATTIYAT, DISTRICT CHAMBA, H.P.      ....RESPONDENT





         5.RP NO.121 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE AND




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                             4


         TAXATION COMMISSIONER,
         DISTRICT KANGRA AT
         DHARAMSHALA, HIMACHAL
         PRADESH                                ....PETITIONERS

         AND




                                                       .

         M/S RAMNA DEVI, SUKHDEV SINGH
         AND JAGDISH CHAND, LIQUOR
         LICENSEE OF RETAIL LIQUOR





         VENDS IN UNIT NO. 21, DISTRICT
         KANGRA (HP) FOR 2016-17
         THROUGH PARTNER SH. SUKHDEV
         SINGH RESIDENT OF VILLAGE
         TALLA, POST OFFICE




         BOHARKAWALU, TEHSIL AND
         DISTRICT KANGRA, H.P.                 ....RESPONDENT

         6.RP NO.128 OF 2021
    1.

         STATE OF H.P. THROUGH PRINCIPAL

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA




         DISTRICT UNA, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                       ....PETITIONERS

         AND





         SAT PRAKASH SON OF SH. CHOTE
         LAL, RESIDENT OF VILLAGE
         BADOLI, TEHSIL & DISTRICT UNA,
         H.P. UNIT NO. 25, GAGRET, UNA.        ....RESPONDENT

         7.RP NO.129 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             5


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS




                                                       .
         AND





         RAJ KUMAR SON OF SH. SITA RAM,
         RESIDENT OF VILLAGE BARUNA,





         P/O SONATI TAKOLI, TEHSIL
         BANGANA, DISTRICT UNA, H.P.           ....RESPONDENT

         8.RP NO.130 OF 2021
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SOLAN
    4.   THE COLLECTOR, EXCISE (CENTRAL
         ZONE), SHIMLA.                         ....PETITIONERS



         AND




         RAJNEESH KUMAR SON OF SH.
         MOHAN LAL SHARMA, RESIDENT OF





         HOUSE NO. 935, SECTOR-7, URBAN
         ESTATE AMBALA, HARYANA,
         (EXCISE LICENSEE UNIT NO. 1, L-2
         PARASHAR HALL, L-2 THE MALL





         SOLAN, L-14 JAUNAJI ROAD & L-14
         NEAR DC OFFICE, DISTRICT SOLAN.       ....RESPONDENT

         9.RP NO.131 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            6


         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, HIMACHAL
         PRADESH.                              ....PETITIONERS




                                                      .

         AND

         M/S SUNIL KUMAR LIQUOR





         LICENSEE OF UNIT NO.3, GANDHI
         NAGAR, DISTRICT KULLU, THROUGH
         PARTNER SUNIL KUMAR SON OF
         SHANKAR DASS VILLAGE
         GURANWAD, POST OFFICE3




         DADASHIBBA, TEHSIL JASWAN
         KOTLA, DISTRICT KANGRA, H.P.         ....RESPONDENT

         10.RP NO.132 OF 2021
    1.

         STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER CHAMBA




         DISTRICT CHAMBA, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                      ....PETITIONERS

         AND





         AVINASH SON OF SH. AMAR NATH,
         RESIDENT OF VPO DEHRA, TEHSIL
         DEHRA, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 24
         SULTANPUR).                          ....RESPONDENT

         11.RP NO.133 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




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                             7


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA
         DISTRICT UNA, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH




                                                      .
         ZONE), PALAMPUR.                      ....PETITIONERS





         AND





         M/S RANGAR BREWERIES LIMITED,
         A PUBLIC LIMITED COMPANY,
         HAVING ITS REGISTERED OFFICE AT
         202/47, THAPAR ARCADE,
         KALUSARAI, HAUZKHAS, NEW




         DELHI AND UNIT AT 1&130,
         INDUSTRIAL AREA, MEHATPUR,
         DISTRICT UNA- 174315, H.P.
         THROUGH SHRI MUKESH KUMAR

         PANDEY SON OF SHRI SHYAM

         PRATAP PANDEY, DIRECTOR.             ....RESPONDENT

         12.RP NO.134 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA DISTRICT CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                      ....PETITIONERS

         AND

         OM PRAKASH SON OF SH. JAGDISH
         CHAND, RESIDENT OF VPO DHEERA,
         TEHSIL PALAMPUR, DISTRICT
         KANGRA, H.P., (EXCISE LICENSEE
         UNIT NO. 29 BALOO).                  ....RESPONDENT

         13.RP NO.135 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             8


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                                          .
    3.   THE DEPUTY EXCISE AND TAXATION





         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE AND





         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                      ....PETITIONERS

         AND





         M/S ASHWANI ANGRA, LICENSEE
         RETAIL LIQUOR VEND, L.2 GOMPA
         ROAD, MANALI, DISTRICT KULLU,
         THROUGH PROPRIETOR SH.

         ASHWANI AANGRA SON OF SH.

         BADRI NATH AANGRA, RESIDENT OF
         VILLAGE PANJAWAR, TEHSIL
         HAROLI, DISTRICT UNA, H.P.               ....RESPONDENT

         14.RP NO.136 OF 2021


    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,





         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         BALBEER, SON OF SH. KHAIBAR
         RAM, RESIDENT OF VPO LAHAL,
         TEHSIL BHARMOUR, DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT NO.2, BHARMOUR).                    ....RESPONDENT




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                                 9


         15.RP NO.141 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                                          .
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA





    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR.                           ....PETITIONERS

         AND





         SURINDER KUMAR SON OF SH.
         DATA RAM, RESIDENT OF VPO
         TEURI, TEHSIL & DISTRICT UNA,
         UNIT NO. 12, BEHDALA, UNA.               ....RESPONDENT


         16.RP NO.142 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,





         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                     ....PETITIONERS





         AND

         M/S AGGARWAL & CO., THROUGH
         ASHOK KUMAR SON OF SH. PURAN
         CHAND, RESIDENT OF UPPER
         JULAKARI, CHAMBA TOWN, TEHSIL
         AND DISTRICT CHAMBA H.P.
         (EXCISE LICENSEE UNIT NO. 8 AND
         10, KARAIN & MUGLA, L-14
         BHADIAN, KARINA).                        ....RESPONDENT

         17.RP NO.143 OF 2021




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                            10


    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                                      .
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.





    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR. H.P.                 ....PETITIONERS

         AND





         HITENDER SINGH, SON OF SH.
         KRISHAN DEV THAKUR, RESIDENT
         OF VPO SIHUNTA, TEHSIL
         BHATIYAR, DISTRICT CHAMBA, H.P.

         (EXCISE LICENSEE BHARMOUR UNIT

         NO.2, LAHAL KAHNNI, BHARMOUR
         AND PATTINALA).                      ....RESPONDENT

         18.RP NO.144 OF 2021
    1.   STATE OF H.P. THROUGH PR.


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.





    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,                ....PETITIONERS
         DISTRICT KANGRA AT
         DHARAMSHALA, H.P.

         AND

         M/S SANJAY KAPOOR MADAN LAL,
         LIQUOR LICENSEE OF RETAIL LIQUR
         VENDS IN UNIT NO.31, DARI-
         RAMNAGAR-SHIMLA-DARNU-
         SIDWARI, DISTRICT KANGRA (HP),




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                            11


         THROUGH PARTNER SH. SANJAY
         KAPOOR, SON OF SH. JASWANT
         SINGH, RESIDENT OF VILLAGE
         GHAR, TEHSIL PALAMPUR,
         DISTRICT KANGRA, H.P.                 ....RESPONDENT




                                                       .
         19.RP NO.145 OF 2021





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, HIMACHAL
         PRADESH.
    3.   THE ASSISTANT EXCISE &




         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.
                   r                            ....PETITIONERS

         AND

         SURENDER KUMAR, SON OF SH.
         DATA RAM, RESIDENT OF VILLAGE
         TEURI, TEHSIL & DISTRICT UNA,
         HIMACHAL PRADESH.                     ....RESPONDENT



         20.RP NO.146 OF 2021
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, HIMACHAL
         PRADESH.





    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND

         YOG RAJ, SON OF SH. SHANKAR
         DASS, RESIDENT OF JADLA KEORI,
         TEHSIL AMB, DISTRICT UNA, UNIT
         NO.2, L-2, OLD BUS STAND, UNA.        ....RESPONDENT




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                            12


         21.RP NO.147 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                                      .
         COMMISSIONER, HIMACHAL





         PRADESH.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA.





    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS

         AND





         ROSHAN LAL, SON OF SH. DAYA
         RAM, RESIDENT OF VPO MANDALI,
         TEHSIL BANGANA, DISTRICT UNA,
         UNIT NO.11, BASAL, UNA.              ....RESPONDENT


         22.RP NO.148 OF 2021
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH





         ZONE, SHIMLA, DISTRICT SHIMLA,
         HIMACHAL PRADESH.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,





         DISTRICT SHIMLA, HIMACHAL             ....PETITIONERS
         PRADESH.

         AND

         M/S J. GULATI AND COMPANY,
         LICENSEE, RETAIL LIQUOR VENDS
         L-2 BHARARI AND L-2 KAITHU,
         DISTRICT SHIMLA, THROUGH
         PARTNER, JASLEEN GULATI,
         WIFE OF HARPREET SINGH GULATI,
         RESIDENT OF HOTEL JASLEEN




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                             13


         GULATI, WIFE OF HARPREET SINGH
         GULATI, RESIDENT OF HOTEL
         BHARARI REGENCY, BHARARI,
         SHIMLA-171001, HIMACHAL
         PRADESH.                              ....RESPONDENT




                                                       .
         23.RP NO.150 OF 2021





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &




         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         HIMACHAL PRADESH.
    4.   THE EXCISE & TAXATION OFFICER,

         RECKONG PEO, DISTRICT KINNAUR,

         H.P.                                   ....PETITIONERS

         AND

         PRAKSH CHAND VIJ, LICENSEE


         RETAIL LIQUOR VENDS IN SUNGRA
         UNIT FOR 2016-17 DISTRICT
         KINNAUR, THROUGH PROPRIETOR




         PARKASH CHAND VIJ SON OF LATE
         SH. M.R. VIJ RESIDENT OF GARDEN





         VIEW, SANJAULI, SHIMLA-171006
         H.P.                                  ....RESPONDENT

         24.RP NO.151 OF 2021





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         H.P.
    4.   THE COLLECTOR, EXCISE (CENTRAL
         ZONE), MANDI.                          ....PETITIONERS




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                             14




         AND

         M/S SURITI TAYAGI DAUGHTER OF
         SH. SATISH TAYAGI, RESIDENT OF
         C-412, SECTOR 4, PHASE-II, NEW




                                                       .
         SHIMLA, TEHSIL AND DISTRICT





         SHIMLA PROPRIETOR M/S COPIA
         BEVERAGES, PIRIDI, P/O MOHAL,
         DISTRICT KULLU.                       ....RESPONDENT





         25.RP NO.152 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.

         THE ASSISTANT EXCISE AND

         TAXATION COMMISSIONER, UNA,
         H.P.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS


         AND

         RANDEEP KUMAR SON OF SH.




         RAGHUBEER SINGH, RESIDENT OF
         JASWALAN, TEHSIL AMB, DISTRICT





         UNA, UNIT NO. 4, L-2 UNA.             ....RESPONDENT

         26.RP NO.154 OF 2021
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS




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                            15


         AND

         M/S SHER SINGH SANJEEV KUMAR
         THROUGH SANJEEV KUMAR SON OF
         TULASI RAM, RESIDENT OF VPO
         SAMOT, TEHSIL BHATTIYAT,




                                                      .
         DISTRICT CHAMBA, H.P. (EXCISE





         LICENSEE UNIT NO. 57 KAKIRA)         ....RESPONDENT

         27.RP NO.155 OF 2021





    1.   STATE OF H.P. THROUGH THE
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER.
    4.

         THE COLLECTOR, EXCISE (SOUTH

         ZONE), SHIMLA.                        ....PETITIONERS

         AND

         ANIL KUMAR SON OF SH. MEHAR


         CHAND RESIDENT OF WARD NO.1,
         UNA TEHSIL AND DISTRICT UNA,
         HIMACHAL PRADESH, UNIT NO. 14




         WAKNAGHAT SOLAN.                     ....RESPONDENT





         28.RP NO.156 OF 2021
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SHIMLA,
         DISTRICT SHIMLA, H.P.                 ....PETITIONERS




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                             16


         AND

         M/S ASHWANI KUMAR VASISHTA
         AND COMPANY, LICENSEE, RETAIL
         LIQUOR VENDS L-2 CHOTTA
         SHIMLA, SHIMLA AND L-12 THEOG,




                                                       .
         DISTRICT SHIMLA THROUGH





         PARTNER, SH. ASHWANI KUMAR
         VASISHTA SON OF VED VYAS,
         RESIDENT OF SET NO.3, HIGHWAY





         APARTMENTS, VIKAS NAGAR,
         SHIMLA, DISTRICT SHIMLA, H.P.         ....RESPONDENT

         29.RP NO.157 OF 2021
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.


    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P                    ....PETITIONERS




         AND





         SH. RAJENDER PAL RANA S/O SH.
         PARMESHWAR DASS, RESIDENT OF
         93-94, KILN AREA, NANGAL





         TOWNSHIP DISTRICT ROPAR,
         PUNJAB, PARTNER, M/S RAJENDER
         PAL RANA AND CO., LIQUOR
         LICENSEE ARKI UNIT RETAIL
         LIQUOR VENDS FOR 2014-15,
         DISTRICT SOLAN, H.P.                  ....RESPONDENT

         30.RP NO.158 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




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                              17


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P




                                                            .
    4.   THE COLLECTOR EXCISE (NORTH





         ZONE), PALAMPUR.                            ....PETITIONERS

         AND





         JUGAL KISHOR SON OF SH.
         GIRDHARI LAL RESIDENT OF
         VILLAGE NAGWARI, TEHSIL
         NURPUR, DISTRICT KANGRA, H.P.




         (EXCISE LICENSEE UNIT NO. 82/83
         LACHORI)                                   ....RESPONDENT

         31.RP NO.159 OF 2021
    1.

         STATE OF H.P. THROUGH PRINCIPAL

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




         CHAMBA
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                            ....PETITIONERS

         AND





         MOHINDER KUMAR SON OF SH. RAM
         PRAKASH, RESIDENT OF VILLAGE
         BAGDIYALA, P/O JAROT, TEHSIL
         JAWALI, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 11
         RAJERA)                                    ....RESPONDENT

         32.RP NO.160 OF 2021
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




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                              18


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER
    4.   THE COLLECTOR EXCISE (SOUTH




                                                        .
         ZONE) SHIMLA.                           ....PETITIONERS





         AND





         BALJEET SINGH SON OF SH.
         KARTAR SINGH, RESIDENT OF
         VILLAGE UPPER ARNIALA, P/O
         KOTLAN KALAN, DISTRICT UNA, H.P.       ....RESPONDENT





         33.RP NO.161 OF 2021
    1.   STATE OF H.P. THROUGH PRINCPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,


         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




         CHAMBA, DISTRICT CHAMBA, H.P            ....PETITIONERS





         AND

         SH. MANPREET SINGH SON OF
         GURDEEP SINGH RESIDENT OF





         INDIRA COLONY, PATHANKOT
         (PUNJAB), PROPRIETOR M/S G.S.
         SETHI AND CO. LICENSEE RETAIL
         LIQUOR VEND IN UNIT NO. 44(L-2
         DALHOUSIE, SUBHASH CHAWK)
         AND UNIT NO. 46 (L-2 DALHOUSIE,
         GPO) OF DISTRICT CHAMBA, H.P.          ....RESPONDENT

         34.RP NO.14 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            19


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




                                                      .
         CHAMBA.                               ....PETITIONERS





         AND





         LAKHBIR SINGH, SON OF SARDAR
         SINGH, RESIDENT OF HOUSE
         NO.12/482, BHAGAT NAGAR,
         PATHANKOT, TEHSIL & DISTRICT
         PATHANKOT, PUNJAB (EXCISE




         LICENSEE UNIT NO.7 RAKH).            ....RESPONDENT

         35.RP NO.15 OF 2022
    1.   STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.


    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER
         CHAMBA, DISTRICT CHAMBA, H.P




    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), SHIMLA.                        ....PETITIONERS





         AND

         M/S GURDASPUR ENTERPRISES AT





         PAREL DISTRICT CHAMBA
         THROUGH ITS MANAGING PARTNER
         SH. ASHWINDER SINGH SON OF SH.
         HARBHAJAN SINGH, RESIDENT OF
         58 MUNICIPAL COLONY, COLLAGE
         ROAD, PATHANKOT.                     ....RESPONDENT

         36.RP NO.16 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




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                             20


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER
         CHAMBA, DISTRICT CHAMBA, H.P




                                                       .
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                       ....PETITIONERS

         AND





         SIDHARTH SHARMA SON OF KEWAL
         KRISHAN SHARMA SON OF SH.
         DHANI RAM SHARMA, RESIDENT OF
         VPO TUNNUHATTI, TEHSIL




         BHATTIYAT, DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT NO. 59
         NAINIKHADD).
                    r                          ....RESPONDENT

         37.RP NO.17 OF 2022

    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND




         TAXATION COMMISSIONER
         SIRMOUR, H.P.





    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS

         AND





         M/S ARADHANA WINES, L-1, NAHAN,
         DISTRICT SIRMOUR THROUGH ITS
         SOLE PROPRIETOR SMT. INDERA
         DOGRA WIFE OF SH. ANIL KUMAR
         DOGRA, RESIDENT OF PREM
         NAGAR, UNA, TEHSIL AND DISTRICT
         UNA.                                  ....RESPONDENT

         38.RP NO.18 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                                21


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION




                                                       .
         COMMISSIONER, NORTH ZONE,





         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION CMMISSIONER, DISTRICT





         KANGRA, H.P.                           ....PETITIONERS

         AND

         M/S RAMESH SINGH KARANVEER




         SINGH LIQUOR LICENSEE OF RETAIL
         LIQUOR VENDS IN UNIT NO. 1,
         DISTRICT KANGRA H.P. FOR 2016-17
         THROUGH PARTNER SH. RAMESH

         SINGH, RESIDENT OF VILLAGE

         TALLA, POST OFFICE
         BOHARKAWALU, TEHSIL AND
         DISTRICT KANGRA, H.P.                 ....RESPONDENT

         39.RP NO.19 OF 2022


    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER





         CHAMBA, DISTRICT SOLAN, H.P
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS

         AND

         NARENDER KUMAR SON OF SH.
         MUNSHI RAM RESIDENT OF VILLAGE
         DALOH, TEHSIL GHUMARWIN,
         DISTRICT BILASPUR, H.P.               ....RESPONDENT

         40.RP NO.20 OF 2022




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                             22


    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                                       .
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA DISTRICT SHIMLA,





         H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, BBN
         AREA AT BADDI, DISTRICT SOLAN,
         H.P.                                   ....PETITIONERS

         AND


         M/S BANKA RAM CHANDEL,

         LICENSEE, RETAIL LIQUOR VENDS

         L.14 MANJHOLI AND MAJRA UNITS
         IN BBN AREA, TEHSIL NALAGARH,
         DISTRICT SOLAN, THROUGH
         PROPRIETOR SH. BANKA RAM
         CHANDEL SON OF LATE SH.               ....RESPONDENT


         DAULAT RAM RESIDENT OF
         KHERACHAK H. NO. 293, TEHSIL
         NALAGARH, DISTRICT SOLAN, H.P.




         41.RP NO.21 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND

         AVINASH, SON OF SH. AMAR NATH,




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                              23


         RESIDENT OF VPO DEHRA, TEHSIL
         DEHRA, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO.88 & 89
         BANDAL & SANGHNI).

                                                  ....RESPONDENT




                                                          .

         42.RP NO.22 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH

         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         JUGAL KISHOR, SON OF SH.
         GIRDHARI LAL, RESIDENT OF


         VILLAGE NAGWARI, TEHSIL
         NURPUR, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO.84




         TELKA).                                  ....RESPONDENT





         43.RP NO.23 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND




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                            24


         M/S THAKUR WINE AGENCY, AMIT
         SON OF SH. GIAN CHAND, RESIDENT
         OF VPO KANDLA, TEHSIL &
         DISTRICT CHAMBA, (EXCISE
         LICENSEE UNIT NO.17,36,34 & 35,
         CHANDI, MASROOND, GHATGALOO,




                                                      .
         KIYANI).                             ....RESPONDENT





         44.RP NO.24 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH

         ZONE), PALAMPUR.                      ....PETITIONERS

         AND

         SANJEEV KUMAR, SON OF SH. PREM
         CHAND, RESIDENT OF VPO SEHRI,


         TEHSIL DEHRA, DISTRICT KANGRA,
         UNIT NO.41, TAHLIWAL, UNA.           ....RESPONDENT




         45.RP NO.25 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS

         AND

         ANIL KUMAR DOGRA, SON OF SH.
         MEHAR CHAND DOGRA, RESIDENT
         OF PREM NAGAR, UNA, TEHSIL &




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                              25


         DISTRICT UNA, UNIT NO.43, UNA
         (BANGARH).                               ....RESPONDENT

         46.RP NO.26 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




                                                          .
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.                                   ....PETITIONERS





         AND

         M/S LAKHBIR SINGH
         CONSTRUCTION, EXCISE LICENSEE

         UNIT 12 (SULTANPUR) & UNIT NO.3

         (HOLI) CHAMBA, THROUGH ITS
         MANAGING PARTNER SH. LAKHBIR
         SINGH SON OF SARDAR JOGINDER
         SINGH, RESIDENT OF HOUSE
         NO.12/482, BHAGAT NAGAR,


         PATHANKOT, TEHSIL & DISTRICT
         PATHANKOT, PUNJAB.                       ....RESPONDENT




         47.RP NO.27 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         KANGRA AT DHARAMSHALA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         M/S A.V. MARKETING JAMANBAD
         ROAD, ICHHI, KANGRA, THROUGH




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                             26


         ITS SOLE PROPRIETOR SH. VICAR
         SHARMA, SON OF SH. NAWAL
         KISHOR SHARMA, RESIDENT OF
         VPO ICHHI, TEHSIL & DISTRICT
         SHIMLA.                                 ....RESPONDENT




                                                         .
         48.RP NO.28 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND




         TAXATION COMMISSIONER, Chamba.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.
                    r                             ....PETITIONERS

         AND

         SUSHMA DEVI, WIFE OF SH. CHUHAR
         SINGH, RESIDENT OF VILLAGE
         RAKH, TEHSIL BHATTIYAT, DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE


         UNIT NO.69 SIHUNTA).                    ....RESPONDENT

         49.RP NO.29 OF 2022




    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                     ....PETITIONERS

         AND

         M/S BALDEV SINGH, LIQUOR
         LICENSEE OF UNIT NO.9, PARLA




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                             27


         BHUNTER, DISTRICT KULLU,
         THROUGH PARTNER BALDEV
         SINGH, SON OF SH. BABU RAM
         VILLAGE BADAH, P.O. MOHAL,
         TEHSIL AND DISTRICT KULLU, H.P.        ....RESPONDENT




                                                        .
         50.RP NO.30 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND




         TAXATION COMMISSIONER, MANDI.
    4.   THE COLLECTOR, EXCISE (CENTRAL
         ZONE), SHIMLA.
                    r                            ....PETITIONERS

         AND

         M/S SURITI TYAGI, DAUGHTER OF
         SH. SATISH TYAGI, RESIDENT OF C-
         412, SECTOR-4, PHASE-II, NEW
         SHIMLA, TEHSIL & DISTRICT


         SHIMLA, PROPRIETOR M/S COPIA
         BEVERAGES, SOUL KHAD, MANDI,
         H.P.                                   ....RESPONDENT




         51.RP NO.31 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS

         AND

         ANIL KUMAR DOGRA, SON OF SH.
         MEHAR CHAND DOGRA, RESIDENT




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                              28


         OF PREM NAGAR, UNA, TEHSIL &
         DISTRICT UNA, UNIT NO.31, AJOULI,
         UNA.                                      ....RESPONDENT

         52.RP NO.32 OF 2022
    1.   STATE OF H.P. THROUGH




                                                           .
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA.




    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                           ....PETITIONERS

         AND


         KHUSHAL SINGH, SON OF SH.
         ANGREZ SINGH, RESIDENT OF VPO
         JATROON, TEHSIL & DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT NO.63 (L-14 DADIYARA, L-124


         RAIPUR).                                  ....RESPONDENT

         53.RP NO.33 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, HIMACHAL
         PRADESH.
    4.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                       ....PETITIONERS

         AND

         M/S SITA RAM, LICENSEE OF UNIT




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                             29


         NO.27, RAISON, DISTRICT KULLU
         THROUGH PARTNER SITA RAM, SON
         OF SH. BARFI RAM, VILLAGE
         MARHED, P.O. BARIKALAN, TEHSIL
         KHUNDIYAN, DISTRICT KANGRA,
         H.P.                                  ....RESPONDENT




                                                       .

         54.RP NO.34 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA
    4.   THE COLLECTOR, EXCISE (NORTH

         ZONE), PALAMPUR.                       ....PETITIONERS

         AND

         HEM SINGH SON OF SH. BRIJ LAL ,
         RESIDENT OF VPO BAGDHAR,


         TEHSIL AND DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT NO. 50
         BAGDHAR)                              ....RESPONDENT




         55.RP NO.35 OF 2022





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS

         AND




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              30


         M/S CHANDERJIT SINGH LIQUOR
         LICENSEE OF UNIT NO. 21, (MANU
         MARKET) DISTRICT KULLU
         THROUGH PARTNER JASWANT RAI
         SON OF SH. KIRPA RAM VILLAGE
         BADAH, P/O MOHAL TEHSIL AND




                                                         .
         DISTRICT KULLU, H.P.                    ....RESPONDENT





         56.RP NO.36 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.

         THE ASSISTANT EXCISE &

         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.            ....PETITIONERS

         AND


         SH. G.S. SETHI SON OF LATE SH.
         SOHAN SINGH SETHI RESIDENT OF
         INDIRA COLONY, PATHANKOT




         (PUNJAB) PARTNER M/S G.S. SETHI
         AND CO. LICENSEE RETAIL LIQUOR





         VENDS IN UNIT NO. 19 (L-2
         CHAMBA), UNIT NO. 48 (L-14 BAILLY
         AND LAHAD), UNIT NO. 74 (L-2
         KILLAR) AND UNIT NO. 91 (L-14





         SECHU) OF DISTRICT CHAMBA, H.P.         ....RESPONDENT

         57.RP NO.37 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             31


    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                            ....PETITIONERS

         AND

         AJAY KUMAR SON OF SH. PREM




                                                          .
         CHAND RESIDENT OF VILLAGE





         SENRI, TEHSIL DEHRA, DISTRICT
         KANGRA, H.P.                             ....RESPONDENT





         58.RP NO.38 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION

         COMMISSIONER, NORTH ZONE,

         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         DISTRICT KANGRA, AT
         DHARAMSHALA, HP.                          ....PETITIONERS



         AND




         MADAN LAL, LIQUOR LICENSEE OF
         RETAIL LIQUOR VENDS IN UNIT NO.9





         GOPLAPUR-CHACHIAN AND 32
         NARWANA BALDHAR, DISTRICT
         KANGRA (HP) THROUGH
         PROPRIETOR SH. MADAN LAL SON





         OF SH. JASWANY SINGH RESIDENT
         OF VILLAGE GHAR, TEHSIL
         PALAMPUR, DISTRICT KANGRA, H.P.          ....RESPONDENT

         59.RP NO.39 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             32


    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         DISTRICT KANGRA, HP.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR, KANGRA, H.P.           ....PETITIONERS




                                                       .
         AND





         M/S ARADHANA WINES, L-1, DHALLI,
         PO DHALLI, TEHSIL AND DISTRICT





         SHIMLA THROUGH ITS SOLE
         PROPRIETOR SMT. INDERA DOGRA
         WIFE OF SH. ANIL KUMAR DOGRA,
         RESIDENT OF PREM NAGAR UNA,
         DISTRICT UNA, H.P.                    ....RESPONDENT


    1.
         60.RP NO.40 OF 2022


         STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &


         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA DISTRICT SHIMLA,
         H.P.




    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA





         DISTRICT SHIMLA, H.P.                  ....PETITIONERS

         AND





         M/S SURENDER KHANNA, LICENSEE,
         RETAIL LIQUOR VEND L-2, MALL
         ROAD (C.T.O) DISTRICT SHIMLA
         THROUGH PARTNER KAVI KHANNA
         SON OF SH. SURENDER KHANNA
         RESIDENT OF THE MALL SHIMLA
         171001 H.P.                           ....RESPONDENT

         61.RP NO.41 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              33


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




                                                        .
         CHAMBA.





    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS





         AND

         M/S DEVINDRA & CO., JASOOR,
         DISTRICT KANGRA, H.P., THROUGH
         ITS PROPRIETOR SH. DEVINDER




         SINGH DADWAL, SON OF LATE SH.
         DHAIN SINGH, RESIDENT OF
         JASSUR, TEHSIL NURPUR,
         DISTRICT KANGRA, H.P.                  ....RESPONDENT


         62.RP NO.42 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA.





    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS

         AND





         NARESH KUMAR, SON OF SH. YOG
         RAJ, RESIDENT OF VPO RAINSARY,
         TEHSIL & DISTRICT UNA, UNIT N.3,
         L-14, HAMIRPUR ROAD, UNA.              ....RESPONDENT

         63.RP NO.43 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             34


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, HIMACHAL
         PRADESH.




                                                       .
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS





         AND

         M/S SHAM SUNDER BHARAT RAI &
         COMPANY, LIQUOR LICENSEE OF
         UNIT NO.2, BASHING DISTRICT




         KULLU, THROUGH PARTNER
         BHARAT RAI, SON OF SH. JASWANT
         RAI, VILLAGE BADAH, P.O. MOHAL,
         TEHSIL AND DISTRICT KULLU, H.P.       ....RESPONDENT


         64.RP NO.44 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH





         ZONE, SHIMLA, DISTRICT SHIMLA,
         HIMACHAL PRADESH.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,





         DISTRICT SHIMLA, H.P.                  ....PETITIONERS

         AND

         M/S INDU SURI, LICENSEE, RETAI
         LIQUOR, L-14, NEW SHIMLA
         (SECTOR-3), DISTRICT SHIMLA,
         THROUGH PROPRIETOR INDU SURI,
         WIFE OF SH. RAMESH SURI,
         RESIDENT OF SURI VILLA, KELSTON,
         SHIMLA-171001, HIMACHAL
         PRADESH.                              ....RESPONDENT




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             35




         65.RP NO.45 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                        .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION





         COMMISSIONER, CENTRAL ZONE,
         RAM NAGAR, MANDI, DISTRICT
         MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,




         DISTRICT KULLU, H.P.                    ....PETITIONERS

         AND        r
         M/S OMKAR ENTERPRISES, L.I.

         LICENSEE, VILLAGE BADAH, POST
         OFFICE MOHAL DISTRICT KULLU
         (HP), THROUGH SOLE PROPRIETOR
         OMKAR SINGH, SON OF SH. LEKH
         RAJ, VILLAGE JUKAIN, POST OFFICE


         NABAHI, TEHSIL SRKAGHAT,
         DISTRICT MANDI, H.P.                   ....RESPONDENT




         66.RP NO.46 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         BILASPUR, DISTRICT BILASPUR, H.P.       ....PETITIONERS

         AND

         M/S GURNARIAN SURI AND




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             36


         COMPANY, L.I., BILASPUR, TEHSIL
         AND DISTRICT BILASPUR, THROUGH
         ITS PARTNER SH. MOHAN SURI, SON
         OF LATE SH. GURNARAIN SURI,
         RESIDENT OF SECTOR RAURA,
         BILASPUR, TEHSIL AND DISTRICT




                                                       .
         BILASPUR, H.P.                        ....RESPONDENT





         67.RP NO.47 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.

         THE ASSISTANT EXCISE &

         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS

         AND


         M/S ASHA DEEP CONSTRUCTION (P)
         LTD. AND PARTNERS LIQUOR
         LICENSEE OF UNIT NO.12, BAJAURA,




         DISTRICT KULLU, THROUGH
         PARTNER JASWANT RAI, SON OF





         SH. KIRPA RAM, VILLAGE BADAH,
         P.O. MOHAL, TEHSIL AND DISTRICT
         KULLU, H.P.                           ....RESPONDENT





         68.RP NO.48 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         H.P.
    4.   THE COLLECTOR, EXCISE (CENTRAL




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             37


         ZONE), MANDI.
                                                ....PETITIONERS

         AND

         MS. SURITI TAYAGI, DAUGHTER OF




                                                       .
         SH. SATISH TAYAGI, RESIDENT OF





         C-412, SECTOR-4, PHASE-II, NEW
         SHIMLA, TEHSIL & DISTRICT
         SHIMLA, PROPRIETOR M/S COPIA





         BEVERAGES, ANNI, DISTRICT
         KULLU, H.P.                           ....RESPONDENT

         69.RP NO.49 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.


                                                ....PETITIONERS

         AND




         MOHINDER SINGH, SON OF SH. HARI





         SINGH, RESIDENT OF VILLAGE
         SARAH, TEHSIL DHARAMSHALA,
         DISTRICT KANGRA, H.P.                 ....RESPONDENT





         70.RP NO.50 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, H.P.
    4.   THE ASSISTANT EXCISE &




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             38


         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS

         AND

         M/S TEK CHAND, LIQUOR LICENSEE




                                                       .
         OF UNIT N.11, KASOL, DISTRICT





         KULLU, THROUGH PARTNER TEK
         CHAND S/O SH. KISHAN CHAND,
         VILLAGE PANCHETAN, P.O.





         PADWAN, TEHSIL PADHAR,
         DISTRICT MANDI, H.P.                  ....RESPONDENT

         71.RP NO.51 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (SOUTH


         ZONE), SHIMLA.                         ....PETITIONERS

         AND




         M/S COPIA BEVERAGES, MODEL





         TOWN KIRPALPUR, THROUGH ITS
         PROPRIETOR MS. SURITI TAYAGI
         DAUGHTER F SH. SATISH TAYAGI,
         RESIDENT OF C-412, SECTOR-4,





         PHASE-II, NEW SHIMLA, TEHSIL AND
         DISTRICT SHIMLA.                      ....RESPONDENT

         72.RP NO.52 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             39


         TAXATION COMMISSIONER, UNA
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND




                                                       .
         MOHINDER KUMAR SON OF SH.





         TULSI RAM, RESIDENT OF VILLAGE
         BHEKEN, TEHSIL JUBBAL, DISTRICT
         SHIMLA, H.P. UNIT NO. 28,





         MEHATPUR, UNA.                        ....RESPONDENT

         73.RP NO.53 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,


         DISTRICT KANGRA AT
         DHARAMSHALA HIMACHAL
         PRADESH.                               ....PETITIONERS




         AND





         SANJAY KAPOOR, PROPRIETOR
         LIQUOR LICENSEE OF RETAIL
         LIQUOR VENDS IN UNIT NO. 10





         TANDA, UNIT NO. 11 PANCHRUKHI
         AND UNIT NO. 15 PALAMPUR,
         DISTRICT KANGRA (HP) THROUGH
         PROPRIETOR SH. SANJAY KAPOOR
         SON OF SH. JASWANT SINGH
         RESIDENT OF VILLAGE GHAR,
         TEHSIL PALAMPUR, DISTRICT
         KANGRA, H.P.                          ....RESPONDENT

         74.RP NO.54 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            40


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &




                                                      .
         TAXATION COMMISSIONER, SOUTH





         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, SHIMLA,
         DISTRICT SHIMLA, H.P.                 ....PETITIONERS

         AND





         M/S H.S GULATI AND COMPANY,
         LICENSEE RETAIL LIQUOR VENDS L-
         2 MALL ROAD (MAIN LIFT) AND L-2
         LAKKAR BAZAR (MAIN) DISTRICT

         SHIMLA THROUGH PARTNER

         HARPREET SINGH GULATI SON IF
         LATE SH. AJIT SINGH RESIDENT OF
         HOTEL BHARARI REGENCY,
         BHARARI, SHIMLA-171001 H.P.          ....RESPONDENT


         75.RP NO.55 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         KANGRA HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR, KANGRA.               ....PETITIONERS

         AND

         M/S ARADHANA WINES, L-1 DEHRA,
         DISTRICT KANGRA THROUGH ITS
         SOLE PROPRIETOR SMT. INDERA
         DOGRA WIFE OF SH. ANIL KUMAR
         DOGRA, RESIDENT OF PREM NAGAR




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              41


         UNA, TEHSIL AND DISTRICT UNA,
         H.P.                                     ....RESPONDENT

         76.RP NO.56 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




                                                          .
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (SOUTH




         ZONE), SHIMLA.                            ....PETITIONERS

         AND        r
         ANIL KUMAR SON OF SH. MEHAR

         CHAND, RESIDENT OF WARD NO. 1,
         UNA, TEHSIL AND DISTRICT UNA,
         H.P.                                     ....RESPONDENT

         77.RP NO.57 OF 2022


    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH





         ZONE, SHIMLA DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA
         DISTRICT SHIMLA, H.P.                     ....PETITIONERS

         AND

         M/S NAND KISHORE, LIQUOR
         LICENSEE, RETAIL LIQUOR VENDS
         L-14 TARA DEVI, DISTRICT SHIMLA,
         THROUGH PARTNER BHAVNESH




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                             42


         BANGA SON OF LATE SH. O.P.
         BANGA RESIDENT OF ELYSIUM
         LODGE, UPPER SHANKIL, SHIMLA-
         171001, H.P.                          ....RESPONDENT

         78.RP NO.58 OF 2022




                                                       .
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




         HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.
                    r                           ....PETITIONERS

         AND

         HARJAP SINGH SON OF SH. PARGAT
         SINGH, RESIDENT OF VILLAGE
         MAZARA, PO SONOLI, DISTRICT
         UNA, H.P.                             ....RESPONDENT



         79.RP NO.59 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS

         AND

         M/S ARADHANA WINES, L-1 DHALLI,
         PO DHALLI, TEHSIL AND DISTRICT
         SHIMLA THROUGH ITS SOLE
         PROPRIETOR SMT. INDERA DOGRA




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            43


         WIFE OF SH. ANIL KUMAR DOGRA,
         RESIDENT OF PREM NAGAR, UNA,
         DISTRICT UNA, H.P.                   ....RESPONDENT

         80.RP NO.60 OF 2022
    1.   STATE OF H.P. THROUGH




                                                      .
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SDA
         COMPLEX SHIMLA, HP.




    4.   THE COLLECTOR, EXCISE (CENTRAL
         ZONE), SDA COMPLEX SHIMLA.            ....PETITIONERS

         AND


         M/S INDU SURI, R/O SURI VILLA,
         KELSTON ESTATE SHIMLA, H.P.
         THROUGH ITS PROPRIETOR SMT.
         INDU SURI W/O SH. RAMESH SURI,
         (EXCISE LICENSEE UNITS I.E.


         LAKKER BAZAAR, BHARARI, KAITHU
         UNITS).                              ....RESPONDENT




         81.RP NO.61 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS

         AND

         AVINASH SON OF SH. AMAR NATH,
         RESIDENT OF VPO DEHRA, TEHSIL




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             44


         DEHRA, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 24
         SULTANUR)

                                                 ....RESPONDENT




                                                         .
         82.RP NO.62 OF 2022





    1.   STATE OF H.P. THROUGH THE
         PRINCIPAL SECRETARY (EXCISE &
         TAXATION) TO THE GOVERNMENT





         OF HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION




         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,

         DISTRICT KULLU, H.P.                     ....PETITIONERS

         AND

         SMT. JAI SHREE SHARMA, WIFE OF
         SH. SHAM SUNDER SHARMA,


         RESIDENT OF HOUSE NO. 18,
         SECTOR 3A CHANDIGARH (UT)
         PROPRIETOR M/S JAI SHREE




         SHARMA, LICENSEE RETAIL LIQUOR
         VENDS IN UNITS NO. 8 SHAMSHI





         AND 9- BHUNTAR OF DISTRICT
         KULLU, H.P. FOR THE YEAR 2016-17        ....RESPONDENT

         83.RP NO.63 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              45


         TAXATION COMMISSIONER BBN
         AREA, BADDI, DISTRICT SOLAN, H.P.       ....PETITIONERS

         AND

         M/S PATIALA DISTILLERS &




                                                        .
         MANUFACTURES LIMITED, BADDI,





         TEHSIL NALAGARH, DISTRICT
         SOLAN, H.P. THROUGH AUTHORIZED
         SIGNATORY, SANJEEV KUMAR MODI





         SON OF SH. SUDARSHAN MODI,
         RESIDENT OF HOUSE NO. 324, FIRST
         FLOOR SECTOR 9-D, CHANDIGARH
         UT)                                    ....RESPONDENT





         84.RP NO.64 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,


         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




         CHAMBA, DISTRICT CHAMBA, H.P.           ....PETITIONERS





         AND

         SH. SAHAB SINGH, LICENSEE
         RETAIL LIQUOR VEND UNIT NO. 20





         (CHAMBA BUS STAND) DISTRICT
         CHAMBA, H.P. THROUGH
         PROPRIETOR SH. SAHAB SINGH
         SON OF SH. MAN SINGH, VILLAGE
         AND POST OFFICE LAHRU, TEHSIL
         JAWALI, DISTRICT KANGRA, H.P.          ....RESPONDENT

         85.RP NO.65 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            46


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,




                                                      .
         H.P.





    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER NAHAN
         DISTRICT SIRMOUR, H.P.                ....PETITIONERS





         AND

         M/S AMIT AGGARWAL, L-2&L-14
         LICENSEE, RETAIL LIQUOR VENDS,




         L.2 RAJGARH, L-14 YASHWANT
         NAGAR & L-14 CHHAMV, DISTRICT
         SIRMOUR, THROUGH PROPRIETOR
         AMIT AGGARWAL SON OF SH.

         VINOD AGGARWAL RESIDENT OF

         VILLAGE SARAHAN, TEHSIL
         PACHHAD DISTRICT SIRMOUR, H.P.       ....RESPONDENT

         86.RP NO.66 OF 2022
    1.   STATE OF H.P. THROUGH


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         KANGRA AT DHARAMSHALA





    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS

         AND

         M/S GLOBAL WINES LALAHAR,
         DISTRICT KANGRA THROUGH ITS
         SOLE PROPRIETOR SH. MANPREET
         SINGH SETHI SON OF SH. GURDEEP
         SINGH SETHI, RESIDENT OF HOUSE
         NO. 278 BAJARI COMPANY,
         PATHANKOT, DISTRICT                  ....RESPONDENT




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             47


         PATHANKOT.

         87.RP NO.67 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                                          .
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND


         JUGAL KISHOR, SON OF SH.

         GIRDHARI LAL, RESIDENT OF

         VILLAGE NAGWARI, TEHSIL
         NURPUR, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 80
         JHAJAKOTHI).                             ....RESPONDENT


         88.RP NO.68 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         OM PRAKASH SON OF SH. JAGDISH
         CHAND, RESIDENT OF VPO DHEERA,
         TEHSIL PALAMPUR, DISTRICT
         KANGRA, (EXCISE LICENSEE UNIT
         NO. 12 MEHLA).                           ....RESPONDENT




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              48




         89.RP NO.69 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                        .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS





         AND

         M/S AGGARWAL & CO., THROUGH
         ASHOK KUMAR SON OF SH. PURAN

         CHAND, RESIDENT OF UPPER

         JULAKARI, CHAMBA TOWN, TEHSIL
         AND DISTRICT CHAMBA H.P.
         (EXCISE LICENSEE UNIT NO.8 & 10,
         KARIAN & MUGLA, L-14 BHADIAN,
         CHAMBA BUS STAND, CHAMBA


         KARINA                                 ....RESPONDENT

         90.RP NO.70 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN
         HIMACHAL PRADESH.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                          ....PETITIONERS

         AND

         M/S CHANDIGARH WINES SOLAN,
         DISTRICT SOLAN, HIMACHAL
         PRADESH THROUGH ITS MANAGING




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             49


         PARTNER SH. RAMESH CHAND
         DOGRA SON OF SHRI KARAM
         CHAND DOGRA, RESIDENT OF VPO
         GAGRET, TEHSIL AMB, DISTRICT
         UNA.                                  ....RESPONDENT




                                                       .
         91.RP NO.71 OF 2022





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION




         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,

         DISTRICT KANGRA AT

         DHARAMSHALA, HIMACHAL
         PRADESH.                               ....PETITIONERS

         AND


         M/S RAVI PARKASH RAKESH
         KUMAR, LIQUOR LICENSEE OF
         RETAIL LIQUOR VENDS IN UNIT NO.




         43, DISTRICT KANGRA (H.P) FOR
         2016-17 THROUGH PARTNER SH.





         RAVI PRAKASH SON OF SH. LAL
         SINGH, RESIDENT OF VILLAGE AND
         POST OFFICE KACHHIARI, TEHSIL
         AND DISTRICT KANGRA, H.P.             ....RESPONDENT





         92.RP NO.72 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              50


    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA DISTRICT CHAMBA, H.P.             ....PETITIONERS

         AND




                                                         .
         SH. SATISH KUMAR, LICENSEE





         RETAIL LIQUOR VEND UNIT NO. 52
         (L-2 BANIKHET) FOR 2013-14
         DISTRICT CHAMBA, H.P. THROUGH





         PROPRIETOR SH. SATISH KUMAR
         SON OF LATE SHRI GURDEV RAJ,
         RESIDENT OF HOUSE NO. 390,
         MOHALLA RAJARIYA, PATHANKOT,
         (PUNJAB).                               ....RESPONDENT


    1.
         93.RP NO.73 OF 2022


         STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &


         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.




    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER SHIMLA





         DISTRICT SHIMLA, H.P.                    ....PETITIONERS

         AND





         M/S H.S. GULATI, LICENSEE RETAIL
         LIQUOR VEND L-2 JANOGGHAT,
         DISTRICT SHIMLA, THROUGH
         PROPRIETOR HARPREET SINGH
         GULATI SON OF LATE SH. AJIT
         SINGH RESIDENT OF HOTEL
         BHARARI REGENCY, BHARARI,
         SHIMLA, H.P.                            ....RESPONDENT

         94.RP NO.74 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            51


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION




                                                       .
         COMMISSIONER, NORTH ZONE,





         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,





         DISTRICT KANGRA, AT
         DHARAMSHALA H.P.                       ....PETITIONERS

         AND





         VISHAL RANA AND OTHERS, LIQUOR
         LICENSEE OF RETAIL LIQUOR
         VENDS IN UNIT NO. 16 BAIJNATH-
         BHATTU-PATTU, DISTRICT KANGRA

         H.P. THROUGH PARTNER SH.

         VISHAL RANA SON OF ONKAR
         CHAND RANA RESIDENT OF
         VILLAGE AIMA, TEHSIL PALAMPUR,
         DISTRICT KANGRA, H.P.                 ....RESPONDENT


         95.RP NO.75 OF 2022
    1.   STATE OF H.P. THROUGH
         ADDITIONAL CHIEF SECRETARY




         (EXCISE & TAXATION) TO THE
         GOVERNMENT OF HIMACHAL





         PRADESH, SHIMLA.
    2.   THE COMMISSIONER OF STATE
         TAXES & EXCISE, HIMACHAL
         PRADESH, BLOCK NO. 30 SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE JOINT COMMISSIONER STATE
         TAXES & EXCISE, CENTRAL ZONE,
         RAM NAGAR, MANDI, DISTRICT
         MANDI, H.P.
    4.   THE DEPUTY COMMISSIONER STATE
         TAXES & EXCISE, RAM NAGAR,
         MANDI, DISTRICT MANDI, H.P.            ....PETITIONERS

         AND

         M/S AMIT KAUSHAL, LICENSEE




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             52


         RETAIL LIQUOR VENDS OF UNIT NO.
         01 BILASPUR MAIN (EIGHT VENDS)
         OF DISTRICT BILASPUR, H.P. FOR
         THE YEAR 2016-17, THROUGH SH.
         AMIT KAUSHAL SON OF SH.
         ASHWANI KUMAR, RESIDENT OF




                                                       .
         BHOJPUR, SUNDER NAGAR,





         DISTRICT MANDI, H.P.                  ....RESPONDENT

         96.RP NO.76 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA H.P.


    4.   THE COLLECTOR EXCISE (NORTH
         ZONE) PALAMPUR.                        ....PETITIONERS

         AND


         SIDHARTH SHARMA SON OF KEWAL
         KRISHAN SHARMA SON OF SH.
         DHANI RAM SHARMA, RESIDENT OF




         VPO TUNNUHATTI, TEHSIL
         BHATTIYAT DISTRICT CHAMBA, H.P.





         (EXCISE LICENSEE UNIT NO. 59
         TUNNUHATTI)                           ....RESPONDENT

         97.RP NO.77 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DY. COMMISSIONER, STATE
         EXCISE TAXES & EXCISE, SOLAN.          ....PETITIONERS

         AND




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            53


         MANAN GARG, SON OF SH. SUSHIL
         GARG, RESIDENT OF HUSE NO.288,
         LOWER BAZAR, SUBATHU, TEHSIL &
         DISTRICT SOLAN (EXCISE LICENSEE
         UNIT-6, SUBATHU, DISTT. SOLAN.)      ....RESPONDENT




                                                      .
         98.RP NO.78 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION




         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,

         DISTRICT KULLU, H.P.                  ....PETITIONERS

         AND

         SH. SHAM SUNDER SHARMA, SON
         OF LATE SH. KEDAR NATH SHARMA,


         RESIDENT OF HOUSE NO.18,
         SECTOR-3A, CHANDIGARH (UT),
         PARTNER M/S SHAM SUNDER




         BALDEV SINGH & COMPANY,
         LICENSEE RETAIL LIQUOR VENDS IN





         UNITS NO.1-SOLANGNALA OF
         DISTRICT KULLU, HIMACHAL
         PRADESH, FOR THE YEAR 2016-17.       ....RESPONDENT





         99.RP NO.79 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         HIMACHAL PRADESH.




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             54


    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,
         DISTRICT SHIMLA, H.P.                      ....PETITIONERS

         AND




                                                           .
         M/S BHAVNESH BANGA, LICENSEE,





         RETAIL LIQUOR VENDS COMPRISED
         IN MATIANA, FAGU AND RAJGHAT,
         UNITS, DISTRICT SHIMLA, THROUGH





         PROPRIETOR SH. BHAVNESH
         BANGA, SON OF LATE SH. O.P.
         BANGA, RESIDENT OF ELYSIUM
         LODGE, UPPER SHANKIL, SHIMLA,
         DISTRICT SHIMLA, H.P.                     ....RESPONDENT


    1.
         100.RP NO.80 OF 2022


         STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &


         TAXATION COMMISSIONER,
         CHAMBA H.P.
    4.   THE COLLECTOR EXCISE (NORTH




         ZONE) PALAMPUR.                            ....PETITIONERS





         AND

         JUGAL KISHOR, SON OF SH.
         GIRDHARI LAL, RESIDENT OF





         VILLAGE NAGWARI, TEHSIL
         NURPUR, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO.82/83
         LACHORI).                                 ....RESPONDENT

         101.RP NO.81 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




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                             55


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,




                                                       .
         H.P.                                   ....PETITIONERS





         AND





         SARIKA SHARMA, WIFE OF SH.
         ADITYA NATH SHARMA, RESIDENT
         OF HOUSE NO.18, SECTOR 3A,
         CHANDIGARH (UT), PROPRIETOR
         M/S SARIKA SHARMA, LICENSEE




         RETAIL LIQUOR VENDS IN UNIT
         NO.12-SAINJ OF DISTRICT KULLU,
         HIMACHAL PRADESH, FOR THE
         YEAR 2016-17.                         ....RESPONDENT


         102.RP NO.82 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, NURPUR





         AT JACHH, H.P.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS





         AND

         M/S GURDASPUR TRADERS
         DAMTAL, DISTRICT KANGRA,
         THROUGH ITS SOLE PROPRIETOR
         SH. GURJEET SINGH SETHI, SON OF
         SH. GURDEEP SINGH SETHI,
         RESIDENT OF 435, INDRA COLONY
         PATHANKOT.                            ....RESPONDENT

         103.RP NO.83 OF 2022
    1.   STATE OF H.P. THROUGH




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                               56


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                                          .
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS





         AND

         ABHAY PRASHER, SON OF SH.
         AMARANTH PRASHAR, RESIDENT




         OF VPO RAIPUR MADAN, TEHSIL
         BANGANA, DISTRICT UNA, H.P. UNIT
         NO.44, MADANPUR, BASOLI, UNA.
                    r                             ....RESPONDENT

         104.RP NO.84 OF 2022

    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




         TAXATION COMMISSIONER,
         CHAMBA, H.P.





    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND





         M/S THAKUR WINE AGENCY,
         THROUGH MANISH, SON OF SH.
         BHAGAT RAM, RESIDENT OF VPO
         KANDLA, TEHSIL & DISTRICT
         CHAMBA (EXCISE LICENSEE UNIT
         NO.39, 77, 78 & 79, KOTI, KATHWAD,
         BAIRAGARH & NAKRO).                      ....RESPONDENT

         105.RP NO.84 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




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                               57


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




                                                          .
         TAXATION COMMISSIONER,





         CHAMBA, H.P.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS





         AND

         M/S THAKUR WINE AGENCY,
         THROUGH MANISH, SON OF SH.




         BHAGAT RAM, RESIDENT OF VPO
         KANDLA, TEHSIL & DISTRICT
         CHAMBA (EXCISE LICENSEE UNIT
         NO.39, 77, 78 & 79, KOTI, KATHWAD,

         BAIRAGARH & NAKRO).                      ....RESPONDENT

         106.RP NO.85 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                     ....PETITIONERS





         AND

         VIJAY KUMAR, SON OF SH. SHER
         SINGH, RESIDENT OF VILLAGE NEE,
         POST OFFICE DRAMAN, TEHSIL
         JAISINGHPUR, DISTRICT CHAMBA,
         H.P. (EXCISE LICENSEE UNIT 9,
         BAHONTA).                                ....RESPONDENT

         107.RP NO.86 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




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                             58


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




                                                        .
         TAXATION COMMISSIONER,





         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                   ....PETITIONERS





         AND

         M/S THAKUR WINE AGENCY,
         THROUGH MADAN S/O SH. BHAGAT




         RAM, RESIDENT OF VPO KANDLA,
         TEHSIL & DISTRICT CHAMBA
         (EXCISE LICENSEE UNIT NO.37, 40,
         72 & 81, RAJNAGAR, KANDLA

         BHANJRAROO & TISSA).                   ....RESPONDENT

         108.RP NO.87 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                   ....PETITIONERS





         AND

         ANIL DOGRA, SON OF SH. MEHAR
         CHAND DOGRA, RESIDENT OF PREM
         NAGAR, UNA, UNIT NO.5, AJNOLI,
         UNA.                                   ....RESPONDENT

         109.RP NO.88 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                                 59


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.




                                                        .
    4.   THE COLLECTOR EXCISE (NORTH





         ZONE), PALAMPUR, H.P.                   ....PETITIONERS

         AND





         JAGDISH CHAND MAHAJAN, SON OF
         SH. NAND LAL, RESIDENT OF PREM
         COTTAGE, SATDHARA TOAD,
         DALHOUSIE, DISTRICT CHAMBA,




         H.P. (EXCISE LICENSEE UNIT NO.47,
         LAKKARMANDI UNIT).                     ....RESPONDENT

         110.RP NO.89 OF 2022
    1.

         STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH




         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.





    4.   THE ASSISTANT EXCISE &
         TAXATION OFFICER, RECKON PEO,
         DISTRICT KINNOUR, H.P.                  ....PETITIONERS





         AND

         MADAN LAL KHANNA, LIQUOR
         LICENSEE 2016-17, RETAIL LIQUOR
         VENDS COMPRISED IN RECKON PEO
         UNIT, DISTRICT KINNOUR, THROUGH
         PROPRIETOR MADAN LAL KHANNA
         S/O LATE SH. BANSI LAL KHANNA,
         RESIDENT OF GEETA COTTAGE
         SANJAULI, DISTRICT SHIMLA, H.P.        ....RESPONDENT

         111.RP NO.91 OF 2022




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                            60


    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                                      .
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,





         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, NAHAN,
         DISTRICT SIRMOUR, H.P.                ....PETITIONERS





         AND

         M/S JOY WINES, L-1, SHIMLA ROAD
         NAHAN, DISTRICT SIRMOUR,

         HIMACHAL PRADESH, THROUGH ITS

         PROPRIETOR JAI PAL SON OF LATE
         SH. AMAR SINGH, RESIDENT OF
         SHIMLA ROAD, NAHAN, DISTRICT
         SIRMOUR, H.P.                        ....RESPONDENT


         112.RP NO.92 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                 ....PETITIONERS

         AND

         SUDHIR KUMAR, SON OF SH. VAKILU
         RAM, RESIDENT OF VPO HADSAR,
         TEHSIL BHARMOUR, DISTRICT
         CHAMBA (EXCISE LICENSEE UNIT
         NO.1, THALLU-HADSAR UNIT).           ....RESPONDENT




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                             61




         113.RP NO.93 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                          .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                     ....PETITIONERS





         AND

         M/S THAKUR WINE AGENCY,
         THROUGH MADAN, SON OF SH.

         BHAGAT RAM, RESIDENT OF VPO

         KANDLA, TEHSIL & DISTRICT
         CHAMBA (EXCISE LICENSEE UNIT
         NO.37, 40, 72 & 81, RAJNAGAR,
         KANDLA, BHAJRAROO & TISSA).              ....RESPONDENT


         114.RP NO.94 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.                     ....PETITIONERS

         AND

         KAILASH CHAND, SON OF SH.
         HOSHIYAR SINGH, RESIDENT OF
         VPO KOTI, TEHSIL & DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT NO.25 & 52 KHAJJIAR &




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                            62


         BANIKHET).                           ....RESPONDENT

         115.RP NO.95 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                                      .
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN.
    4.   THE COLLECTOR EXCISE (SOUTH
         ZONE), SHIMLA.                        ....PETITIONERS





         AND

         RAJEEV PRABHAKAR, SON OF SH.
         P. PRABHAKAR, LODGE, LOWER

         SUMMER HILL, DISTRICT SHIMLA

         (LICENSEE UNITS: WAKNAGHAT &
         DARLAGHAT UNITS).                    ....RESPONDENT

         116.RP NO.96 OF 2022
    1.   STATE OF H.P. THROUGH


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, BADDI,
         H.P.





    4.   THE COLLECTOR EXCISE (SOUTH
         ZONE), SHIMLA.                        ....PETITIONERS

         AND

         M/S UNITED SPRITS LIMITED, A
         COMPANY INCORPORATED UNDER
         THE COMPANIES ACT HAVING ITS
         REGISTERED OFFICE AT UB TOWER,
         UB CITY, 24 VITTAL MALLYA ROAD,
         BANGALORE-560001 AND HAVING
         ITS MANUFACTURING UNIT AT




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                              63


         BADDI THROUGH MR. RAJIV KUMAR
         SON OF LATE SHRI RAJVIR SINGH
         AUTHORIZED REPRESENTATIVE OF
         COMPANY.                                ....RESPONDENT

         117.RP NO.97 OF 2022




                                                         .
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.




    4.   THE COLLECTOR EXCISE (SOUTH
         ZONE), SHIMLA.                           ....PETITIONERS

         AND


         ANIL KUMAR, SON OF SH. MEHAR
         CHAND, RESIDENT OF WARD NO.1,
         UNA, TEHSIL & DISTRICT UNA, H.P.        ....RESPONDENT

         118.RP NO.108 OF 2022


    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,





         HAMIRPUR, H.P.
    4.   THE COLLECTOR EXCISE (CENTRAL
         ZONE), MANDI.                            ....PETITIONERS

         AND

         M/S ARADHANA WINES, L-1
         BARSAR, TEHSIL BARSAR, DISTRICT
         HAMIRPUR, THROUGH ITS SOLE
         PROPRIETOR SMT. INDERA DOGRA,
         WIFE OF SH. ANIL KUMAR DOGRA,
         RESIDENT OF PREM NAGAR UNA,




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                              64


         TEHSIL & DISTRICT UNA.                 ....RESPONDENT

         119.RP NO.119 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                                        .
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




         CHAMBA, DISTRICT CHAMBA, H.P.           ....PETITIONERS

         AND        r
         M/S G.S. SETHI S/O LATE SH. SOHAN

         SINGH SETHI, R/O INDIRA COLONY,
         PATHANKOT (PUNJAB), PARTNER
         M/S G.S. SETHI AND CO. RETAIL
         LIQUOR VENDS LICENSEE FOR THE
         YEAR 2015-16, DISTRICT CHAMBA,


         H.P.                                   ....RESPONDENT

         120.RP NO.120 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         KANGRA, DISTRICT KANGRA, H.P.           ....PETITIONERS

         AND

         SURINDER SINGH RANA,
         PROPRIETOR LIQUOR LICENSEE OF




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                              65


         RETAIL LIQUOR VENDS IN UNIT
         NO.167, JAISINGHPUR FOR 2015-16
         AND UNIT NO.28, PAHRA
         JAISINGPUR FOR 2016-17, DISTRICT
         KANGRA (HP), THROUGH
         PROPRIETOR SH. SURINDER SINGH




                                                         .
         RANA, SON OF SH. TODAR SINGH,





         RESIDENT OF VILLAGE AIMA,
         TEHSIL PALAMPUR, DISTRICT
         KANGRA, H.P.                            ....RESPONDENT





         121.RP NO.121 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.

         THE DEPUTY EXCISE & TAXATION

         COMMISSIONER, NORTH ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                     ....PETITIONERS



         AND




         SH. SHAM SUNDER SHARMA, SON
         OF LATE SH. KEDAR NATH SHARMA,





         RESIDENT OF HOUSE NO.18,
         SECTOR-3A, CHANDIGARH (UT),
         PROPRIETOR M/S SHAM SUNDER
         SHARMA, LICENSEE RETAIL LIQUOR





         VENDS IN UNITS NO.1, DISTRICT
         KULLU, H.P., FOR THE YEAR 2017-18.      ....RESPONDENT

         122.RP NO.123 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




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                               66


         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND




                                                          .
         MIAN RAM, SON OF SH. HARI





         SARAN, RESIDENT OF VILLAGE
         CHUPPARI, TEHSIL ROHRU,
         DISTRICT SHIMLA, H.P., UNIT NO.34,





         SANTOSHGARH, UNA.                        ....RESPONDENT

         123.RP NO.124 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &


         TAXATION COMMISSIONER, BBN
         AREA, BADDI DISTRICT SOLAN, H.P.          ....PETITIONERS




         AND





         M/S KALA AMB, DISTILLERY AND
         BREWERY PRIVATE LIMITED,
         VILLAGE BHANGLA, TEHSIL
         NALAGARH, DISTRICT SOLAN, H.P.,





         THROUGH AUTHORIZED SIGNATORY
         MANORMA CHAUDHARY,
         DAUGHTER OF SH. BALDEV SINGH
         BARWALA, RESIDENT OF HOUSE
         NO.55, P&T CITY LINE, DELHI-110039.      ....RESPONDENT

         124.RP NO.125 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




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                             67


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH




                                                          .
         ZONE), PALAMPUR.                          ....PETITIONERS





         AND





         VIJAY BHAWANI, SON OF SH.
         JAGANNATH, RESIDENT VPO
         CHHATRARI, TEHSIL & DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT DAKOGH & LOONA).                    ....RESPONDENT


    1.

         125.RP NO.126 OF 2022
         STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION


         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &




         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                      ....PETITIONERS





         AND

         SH. SHAM SUNDER SHARMA, SON





         OF LATE SH. KEDAR NATH SHARMA,
         RESIDENT OF HOUSE NO.18,
         SECTOR-3A, CHANDIGARH (UT),
         PROPRIETOR M/S SHAM SUNDER
         SHARMA, LICENSEE RETAIL LIQUOR
         VENDS IN UNITS NO.2-MALL MANALI,
         3-MODEL TOWN, MANALI, 7
         DHALPUR AND 10-MANIKARAN OF
         DISTRICT KULLU AND UNIT NO.1
         KELYONG OF DISTRICT LAHAUL &
         SPIT, H.P., FOR THE YEAR 2016-17.        ....RESPONDENT




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                            68


         126.RP NO.127 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                                      .
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH





         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P.                  ....PETITIONERS

         AND


         M/S AMAR SINGH VERMA, LIQUOR

         LICENSEE UNIT NO.43, LAVIGHAT &

         SHATAL RETAIL LIQUOR VENDS,
         DISTRICT SOLAN, THROUGH ITS
         PROPRIETOR SH. AMAR SINGH, SON
         OF LATE SH. BADRI DASS VERMA,
         RESIDENT OF VERMA NIWAS, NEAR


         DEV BHUMI APARTMENT, WARD
         NO.1, DEONGHAT DISTRICT,
         SOLAN, H.P.                          ....RESPONDENT




         127.RP NO.128 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                  ....PETITIONERS

         AND




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                              69


         M/S ASHOK KUMAR, LICENSEE OF
         UNIT NO.5, (A.B. KULLU), DISTRICT
         KULLU, THROUGH PARTNER ASHOK
         KUMAR, SON OF SH. SHINU RAM,
         VILLAGE BHARMARA, P.O. KUTHER,
         TEHSIL JAWALI, DISTRICT KANGRA.           ....RESPONDENT




                                                           .

         128.RP NO.129 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                             ....PETITIONERS


         AND

         RANDEEP KUMAR, SON OF SH.
         RAGUBIR SINGH, RESIDENT OF
         VILLAGE KUTHERA JASWALAI,


         TEHSIL AMB, DISTRICT UNA, H.P.            ....RESPONDENT

         129.RP NO.130 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                           ....PETITIONERS

         AND

         BALJEET SINGH, SON OF SH.
         KARTAR SINGH, RESIDENT OF
         VILLAGE UPPER ARNIALA, P.O.
         KOTLAN KALAN, TEHSIL & DISTRICT




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                              70


         UNA, UNIT NO.32 & 37 (SANDOLI &
         CHHATAPUR).                                ....RESPONDENT

         130.RP NO.131 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




                                                            .
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                            ....PETITIONERS

         AND


         SURESH KUMAR, SON OF SH.

         PRITAM CHAND, RESIDENT OF VPO

         PANDOGA, TEHSIL HAROLI, DISTT.
         UNA, UNIT NO.6,7,39, HAROLI-
         PALKWAH, TAHLIWALA, UNA.                   ....RESPONDENT

         131.RP NO.132 OF 2022


    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,





         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.               ....PETITIONERS

         AND

         M/S G.S. SETHI AND ASSOCIATES,
         LICENSEE RETAIL LIQUOR VENDS IN
         UNIT NO.16-LAKKAR MANDI OF
         DISTRICT CHAMBA, HIMACHAL
         PRADESH, FOR 2016-17, THROUGH




                                           ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             71


         PARTNER SH. G.S. SETHI, SON OF
         LATE SH. SOHAN SINGH SETHI,
         RESIDENT OF INDIRA COLONY,
         PATHANKOT (PUNJAB).                       ....RESPONDENT

         132.RP NO.133 OF 2022




                                                           .
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH




         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,

         DISTRICT SHIMLA, H.P..                     ....PETITIONERS

         AND

         M/S MADAN LAL KHANNA,
         LICENSEE, RETAIL LIQUOR VENDS,


         COMPRISED IN KUFFRI AND MEHLI
         UNITS, DISTRICT SHIMLA, THROUGH
         PROPRIETOR KADAN LAL KHANNA,




         SON OF LATE SH. BANSI LAL
         KHANNA, RESIDENT OF GEETA





         COTTAGE SANJAULI, DISTRICT
         SHIMLA, H.P.                              ....RESPONDENT

         133.RP NO.134 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                           ....PETITIONERS




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                             72




         AND

         MOHINDER KUMAR, SON OF SH.
         RAM PRAKASH, RESIDENT OF
         VILLAGE BAGDIYALA, P.O. JAROT,




                                                        .
         TEHSIL JAWALI, DISTRICT KANGRA,





         H.P. (EXCISE LICENSEE UNIT NO.11
         RAJERA).                               ....RESPONDENT





         134.RP NO.135 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &

         TAXATION COMMISSIONER, SOUTH

         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P.                    ....PETITIONERS



         AND




         ASHOK KUMAR, SON OF SH.
         PARMESHWAR DASS, RESIDENT OF





         93-94, KILN AREA, NANGAL
         TOWNSHIP, DISTRICT ROPAR,
         PUNJAB, PARTNER M/S ASHOK
         KUMAR, LIQUOR LICENSEE





         SALOGRA UNIT RETAIL LIQUOR
         VENDS FOR 2014-15, DISTRICT
         SOLAN (H.P.).                          ....RESPONDENT

         135.RP NO.136 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




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                            73


    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS




                                                      .
         AND





         SUDHIR KUMAR, SON OF SH. VAKILU
         RAM, RESIDENT OF VO HADSAR,





         TEHSIL BHARMOUR, DISTRICT
         CHAMBA (EXCISE LICENSEE UNIT
         NO.1, THALLU-HADSAR UNTIT).          ....RESPONDENT

         136.RP NO.137 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.


    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS




         AND





         SUSHMA DEVI, WIFE OF SH. CHUHAR
         SINGH, RESIDENT OF VILLAGE
         RAKH, TEHSIL BHATTIYAT, DISTT.
         CHAMBA, H.P. (EXCISE LICENSEE





         UNIT NO.69 SIHUNTLA).                ....RESPONDENT

         137.RP NO.138 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             74


    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS

         AND

         SURESH KUMAR, SON OF SH.




                                                       .
         PRITAM CHAND, RESIDENT OF





         VILLAGE PANDOGA, TEHSIL &
         DISTRICT UNA, H.P.                    ....RESPONDENT





         138.RP NO.139 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND

         TAXATION COMMISSIONER, SOUTH

         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,
         DISTRICT SHIMLA, H.P.                  ....PETITIONERS



         AND




         M/S B. BANGA AND COMPANY,
         LICENSEE, RETAIL LIQUOR VENDS





         L-2 KACHIGHATTI AND L-2 LAKKAR
         BAZAAR (BUS STAND), SHIMLA,
         DISTRICT SHIMLA, THROUGH
         PARTNER SH. BHAVNESH BANGA,





         SON OF LATE SH. O.O. BANGA,
         RESIDENT OF ELYSIUM LODGE,
         UPPER SHANKLI, SHIMLA, DISTRICT
         SHIMLA, H.P.                          ....RESPONDENT

         139.RP NO.140 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             75


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS




                                                       .
         AND





         M/S NEEL KANTH WINE, JAWAHAR
         COLONY, KAMLA NAGAR,





         SANJAULI, SHIMLA, THROUGH ITS
         PROPRIETOR SH. CHANDER MOHAN
         SHARMA, SON OF SH. RAM
         PARKASH, RESIDENT OF JAWAHAR
         COLONY, KAMLA NAGAR,




         SANJAULI, SHIMLA.                     ....RESPONDENT

         140.RP NO.141 OF 2022
    1.   STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.


    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA
    4.   THE COLLECTOR, EXCISE (NORTH




         ZONE), PALAMPUR.                       ....PETITIONERS





         AND

         KHAJAN SINGH S/O KRISHAN
         CHAND, R/O SIDHROTI, P.O. LOWER





         KOTI, TEHSIL ROHRU, DISTT.
         SHIMLA, H.P., UNT NO.27,
         MEHATPUR, UNA.                        ....RESPONDENT

         141.RP NO.142 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              76


    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, UNA
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS

         AND




                                                        .

         ANIL KUMAR DOGRA S/O SH. MEHAR
         CHAND DOGRA, RESIDENT OF PREM
         NAGAR, UNA, TEHSIL AND DISTRICT





         UNA, H.P., UNIT NO.45, UNA.            ....RESPONDENT

         142.RP NO.143 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, BLOCK NO.29, SDA
         COMPLEX, SHIMLA, H.P.
    4.   THE ASSISTANT EXCISE &


         TAXATION OFFICER, DISTRICT
         KINNAUR AT RECKON PEO, H.P.             ....PETITIONERS




         AND





         MADAN LAL KHANNA, SON OF LATE
         SH. BANSI LAL KHANNA, RESIDENT
         OF GEETA COTTAGE SANJAULI,
         DISTRICT SHIMLA, H.P., PARTNER IN





         RETAIL LIQUOR VENDS COMPRISED
         IN UNIT NOS.1 TO 7, DISTRICT
         KINNAUR, H.P.                          ....RESPONDENT

         143.RP NO.144 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




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                              77


    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, BBN




                                                          .
         AREA, BADDI, DISTRICT SOLAN, H.P.         ....PETITIONERS





         AND





         M/S HIMGIRI BEVERAGES DISTILLER
         & BOTTLER, VILLAGE MIRPURKITLA,
         KALA AMB, DISTRICT SIRMOUR,
         H.P., THROUGH PROPRIETOR KAPIL
         GUPTA, SON OF SH. SOHAN LAL




         GUPTA, RESIDENT OF HOUSE
         NO.643, SECTOR 8, PANCHKULA,
         HARYANA.   r                             ....RESPONDENT

         144.RP NO.145 OF 2022

    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH





         ZONE), SHIMLA.                            ....PETITIONERS

         AND





         KHAJAN SINGH, SON OF SH.
         KRISHAN CHAND, RESIDENT OF
         VILLAGE SHALAI, TEHSIL ROHRU,
         DISTRICT SHIMLA, H.P.                    ....RESPONDENT

         145.RP NO.146 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              78


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




                                                         .
         DISTRICT KANGRA AT





         DHARAMSHALA, H.P.                        ....PETITIONERS

         AND





         SANJEEV KUMAR, PROPRIETOR
         LIQUOR LICENSEE OF RETAIL
         LIQUOR VENDS IN UNIT NO.23,
         DISTRICT KANGRA (HP) FOR 2016-17




         THROUGH PROPRIETOR SH.
         SANJEEV KUMAR, RESIDENT OF
         VILLAGE BEHI, P.O. BHAMBLA,
         DISTT. MANDI, H.P.                      ....RESPONDENT


         146.RP NO.147 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,





         CHAMBA.
    4.   THE COLLECTOR, EXCISE(NORTH
         ZONE), PALAMPUR.                         ....PETITIONERS





         AND

         M/S THAKUR WINE AGENCY,
         THROUGH MANISH, SON OF SH.
         BHAGAT RAM, RESIDENT OF VPO
         KANDLA, TEHSIL & DISTT. CHAMBA,
         (EXCISE LICENSEE UNIT NO.39, 77,78
         & 70, KOTI, KATHWAD, BAIRAGARH
         & NAKRO).                               ....RESPONDENT

         147.RP NO.148 OF 2022
    1.   STATE OF H.P. THROUGH




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             79


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                                       .
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         HAMIRPUR, H.P.
    4.   THE COLLECTOR, EXCISE(CENTRAL





         ZONE), MANDI, H.P.                     ....PETITIONERS

         AND

         M/S HIM QUEEN DISTILLERS &




         BOTTLERS, REGISTERED
         PARTNERSHIP CONCERN HAVING
         ITS REGISTERED OFFICE AT VPO
         HARETA, TEHSIL NADAUN, DISTRICT

         HAMIRPUR, H.P. AND UNIT AT

         VILLAGE KUNANI, P.O. TIPPER,
         TEHSIL BARSAR, DISTRICT
         HAMIRPUR, H.P. THROUGH SHRI
         RAJESH KUMAR VIMAL, SON OF SH.
         MANSA RAM VIMAL, PARTNER.             ....RESPONDENT



         148.RP NO.149 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS

         AND

         M/S MURARI LAL LIQUOR LICENSEE
         OF UNIT NO.23, KALATH, DISTRICT
         KULLU, THROUGH PARTNER




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             80


         MURARI LAL, SON OF SH. NAGINDER
         SINGH, VILLAGE KUMARDA, P.O.
         PEREHAR, TEHSIL DHARAMPUR,
         DISTRICT MANDI, H.P.                   ....RESPONDENT

         149.RP NO.150 OF 2022




                                                        .
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN.




    4.   THE COLLECTOR, EXCISE(CENTRAL
         ZONE), SHIMLA.                          ....PETITIONERS

         AND


         RAJU SHARMA, SON OF SH. MOHAN
         LAL SHARMA, RESIDENT OF HOUSE
         NO.2726, GURUDEV NAGAR,
         LUDHIANA, PUNJAB (EXCISE
         LICENSEE UNIT 3,4 & 12, L-2


         SAPROON, DEONGHAT, BYE PASS,
         NEAR BUS STAND, DHARAMPUR,
         SUBZI MANDI & L-14, ANJI,




         LAVIGHAT, SHATTAL, DEONGHAT,
         BAROG, SUBZI MANDI & L-14, ANJI,





         LAVIGHAT, SHATTAL, DEONGHAT,
         BAROG, SUBZI MANDI, SANWARA,
         SUKHI JOHRI, KUMARDA,
         DHARAMPUR, DISTRICT SOLAN).            ....RESPONDENT





         150.RP NO.151 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.




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                             81


    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                    ....PETITIONERS

         AND




                                                        .
         M/S REWA NAND LIQUOR LICENSEE





         OF UNIT NO.1, SHANGRIBAG,
         DISTRICT KULLU, THROUGH ITS
         PARTNER REWA NAND, SON OF SH.





         SIT RAM, RESIDENT OF 44/JE,
         VILLAGE LARJI, SUB TEHSIL SAINJ,
         DISTRICT KULLU, H.P.                   ....RESPONDENT

         151.RP NO.152 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.


    4.   THE COLLECTOR, EXCISE(NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS




         AND





         M/S THAKUR WINE AGENCY,
         THROUGH DEVENDER S/O SH.
         KRIPA RAM, RESIDENT OF VPO
         KANDLA, TEHSIL & DISTRICT





         CHAMBA, (EXCISE LICENSEE UNIT
         NO.71,73,76,79 BAROH,
         JASSORGARH, KATHWAR,
         BAIRGARH, TIKKARGARH & CHILLI).        ....RESPONDENT

         152.RP NO.153 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             82


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,




                                                       .
         DISTRICT KULLU, H.P.                   ....PETITIONERS





         AND





         M/S KARAN RAI, LIQUOR LICENSEE
         OF UNIT NO.24, JAGATSUKH,
         DISTRICT KULLU, THROUGH
         PARTNER BHARAT RAI, SON OF SH.
         JASWANT RAI, VILLAGE BADAH,




         P.O. MOHAL, TEHSIL AND DISTRICT
         KULLU, H.P.                           ....RESPONDENT

         153.RP NO.154 OF 2022
    1.

         STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,




         CHAMBA.
    4.   THE COLLECTOR, EXCISE (NORTH





         ZONE), PALAMPUR.                       ....PETITIONERS

         AND





         BHUWNESHWAR SHARMA, SON OF
         SH. ISHWAR CHAND, RESIDENT OF
         VPO MEHLA, TEHSIL & DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT SUNARA).                         ....RESPONDENT

         154.RP NO.155 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              83


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.




                                                        .
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, BBN
         AREA, BADDI, DISTRICT SOLAN, H.P.       ....PETITIONERS





         AND

         M/S SABACCHUS DISTILLERY
         PRIVATE LIMITED, VILLAGE REHRU
         UPPARALA, TEHSIL NALAGARH,




         DISTRICT SOLAN, H.P., THROUGH
         AUTHORIZED SIGNATORY SANJEEV
         KUMAR MODI, SON OF SH.
         SUDARSHAN MODI, RESIDENT OF

         HOUSE NO.324, FIRST FLOOR,

         SECTOR 9-D, CHANDIGARH (UT).           ....RESPONDENT

         155.RP NO.156 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH





         ZONE), PALAMPUR.                        ....PETITIONERS

         AND

         M/S THAKUR WINE AGENCY,
         THROUGH MANISH KUMAR, SON OF
         SH. GURDEV SINGH, RESIDENT OF
         VILLAGE MOHAL, P.O. LARGO,
         TEHSIL & DISTRICT CHAMBA
         (EXCISE LICENSEE UNIT NO.93, 35,
         33 & 85, BAGHEL, PUKHRI,
         DHARYALI, SUNDLA).                     ....RESPONDENT




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             84




         156.RP NO.157 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                          .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS





         AND

         ASHISH MAHAJAN, SON OF TULSI
         RAM, RESIDENT OF VPO SAMOT,

         TEHSIL BHATTIYAT, DISTT.

         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT NO.68 SAMOT).                       ....RESPONDENT

         157.RP NO.158 OF 2022
    1.   STATE OF H.P. THROUGH


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE EXCISE & TAXATION
         COMMISSIONER, UNA.
    4.   THE COLLECTOR EXCISE (NORTH





         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         BHUPINDER SINGH, SON OF SH.
         PREM SINGH, RESIDENT OF VPO
         CHANGAR HANDOLA, TEHSIL
         BANGANA, DISTRICT UNA, H.P., UNIT
         NO.1, UNA.                               ....RESPONDENT

         158.RP NO.159 OF 2022
    1.   STATE OF H.P. THROUGH




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            85


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




                                                      .
    3.   THE ADDITIONAL EXCISE AND





         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, H.P.
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, BBN
         AREA AT BADDI, DISTRICT SOLAN,
         H.P.                                  ....PETITIONERS

         AND




         M/S RAKESH KUMAR, LICENSEE
         RETAIL LIQUOR VEND L-14
         KRIPALPUR IN BBN AREA, TEHSIL

         NALAGARH, DISTRICT SOLAN,

         THROUGH PROPRIETOR RAKESH
         KUMAR S/O SH. HARI SINGH,
         RESIDENT OF 45 MOHAL
         SUKSHWAL, TEHSIL KOTLI,
         DISTRICT MANDI, H.P.                 ....RESPONDENT



         159.RP NO.160 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF





         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                  ....PETITIONERS

         AND

         ADITYA NATH SHARMA, SON OF SH.
         SHAM SUNDER SHARMA, RESIDENT
         OF HOUSE NO.18, SECTOR 3-A,




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             86


         CHANDIGARH (UT), PROPRIETOR
         M/S ADITYA NATH SHARMA,
         LICENSEE RETAIL LIQUOR VENDS IN
         UNIT NO.4-NAGGAR, 5-PATLIKUHAL
         AND 6-AKHARA BAZAAR OF
         DISTRICT KULLU, H.P., FOR THE




                                                       .
         YEAR 2016-17.                         ....RESPONDENT





         160.RP NO.161 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.
    4.

         THE COLLECTOR, EXCISE (NORTH

         ZONE), PALAMPUR.                       ....PETITIONERS

         AND

         HEM SINGH, SON OF SH. BRIJ LAL,


         RESIDENT OF VPO KALHEL, TEHSIL
         & DISTRICT CHAMBA, H.P. (EXCISE
         LICENSEE UNIT NO.75 KALHEL).          ....RESPONDENT




         161.RP NO.162 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SHIMLA,
         DISTRICT SHIMLA, H.P.                  ....PETITIONERS

         AND




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             87




         M/S P.C. VIJ AND COMPANY,
         LICENSEE, RETAIL LIQUOR VEND L-
         2, DHALL MAIN SHIMLA, DISTRICT
         SHIMLA, THROUGH PARTNER
         PARKASH CHAND VIJ, SON OF LATE




                                                       .
         SH. M.R. VIJ, RESIDENT OF GARDEN





         VIEW, SANJAULI, SHIMLA-171006,
         H.P.
                                               ....RESPONDENT





         162.RP NO.163 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.

         THE ADDITIONAL EXCISE &

         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, SOLAN,


         DISTRICT SOLAN, H.P.                   ....PETITIONERS

         AND




         M/S PARADISE WINES, L.1





         LICENSEE, DEONGHAT, SOLAN,
         DISTRICT SOLAN, H.P., THROUGH
         ITS PARTNER SH. DALIP SINGH, SON
         OF SH. LAL CHAND, RESIDENT OF





         HOUSE NO.2143, SECTOR S 23-C,
         CHANDIGARH.                           ....RESPONDENT

         163.RP NO.164 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             88


         TAXATION COMMISSIONER,
         CHAMBA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS

         AND




                                                        .

         MOHINDER KUMAR, SON OF SH.
         RAM PRAKASH, RESIDENT OF
         VILLAGE BADIYALA, P.O. JAROT,





         TEHSIL JAWALI, DISTRICT KANGRA,
         H.P. (EXCISE LICENSEE UNIT NO.32
         SAHOO).                                ....RESPONDENT

         164.RP NO.165 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.


    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.           ....PETITIONERS




         AND





         M/S G.S. SETHI AND CO. LICENSEE
         RETAIL LIQUOR VENDS IN UNIT
         NO.4-KARIYAN, AND UNIT NO.313-





         KIYANI OF DISTRICT CHAMBA, H.P.,
         FOR 2016-17, THROUGH PARTNER
         SH. G.S. SETHI, SON OF LATE SH.
         SOHAN SINGH SETHI, RESIDENT OF
         INDIRA COLONY, PATHANKOT
         (PUNJAB).                              ....RESPONDENT

         165.RP NO.166 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             89


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER.
    4.   THE COLLECTOR, EXCISE (SOUTH




                                                        .
         ZONE), SHIMLA.                          ....PETITIONERS





         AND





         ABAY RASUR, SON OF SH. AMAR
         NATH PRASUR, RESIDENT OF
         VILLAGE BASOLI, TEHSIL AND
         DISTRICT UNA, H.P.                     ....RESPONDENT





         166.RP NO.167 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH


         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &




         TAXATION COMMISSIONER, NAHAN,
         DISTRICT SIRMOUR, HP.                   ....PETITIONERS





         AND

         M/S AGGARWAL WINES, L.1





         LICENSEE, SARAHAN, DISTRICT
         SIRMOUR, H.P., THROUGH ITS PROP.
         VINOD KUMAR AGGARWAL, R/O
         VILLAGE SARAHAN, DISTT.
         SIRMOUR, H.P.                          ....RESPONDENT

         167.RP NO.168 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                               90


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, NORTH
         ZONE, PALAMPUR, DISTRICT
         KANGRA, H.P.




                                                          .
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.             ....PETITIONERS





         AND

         ASHOK KUMAR, SON OF SH.
         CHAMAN LAL, R/O VILLAGE & POST
         OFFICE KULETH, SUB-TEHSIL HOLI,




         DISTRICT CHAMBA, H.P. LIQUOR
         LICENSEE, l-14 UNIT NO.5, DAKOGH
         RETAIL LIQUOR VENDS, DISTRICT
         CHAMBA, H.P.                             ....RESPONDENT


         168.RP NO.169 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,





         CHAMBA, DISTRICT CHAMBA, H.P.
    4.   THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS





         AND

         KEWAL KRISHAN SHARMA, SON OF
         SH. DHANI RAM SHARMA, RESIDENT
         OF VPO TUNNUHATTI, TEHSIL
         BHATTIYAT, DISTRICT CHAMBA,
         H.P., (EXCISE LICENSEE UNIT NO.49).      ....RESPONDENT

         169.RP NO.170 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              91


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,




                                                        .
         PALAMPUR, DISTRICT KANGRA, H.P.





    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         DISTRICT KANGRA AT





         DHARAMSHALA, H.P.                       ....PETITIONERS

         AND

         M/S PRABHAT CHAND RAMESH




         SINGH, LIQUOR LICENSEE OF
         RETAIL LIQUOR VENDS IN UNIT
         NO.25, 26 AND 28, DISTRICT
         KANGRA (HP), FOR 2016-17,

         THROUGH PARTNER SH. PRABHAT

         CHAND, RESIDENT OF HOUSING
         BOARD COLONY, HAMIRPUR, H.P.           ....RESPONDENT

         170.RP NO.171 OF 2022
    1.   STATE OF H.P. THROUGH PR.


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA, H.P.





    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS

         AND

         M/S THAKUR WINE AGENCY,
         THROUGH AMIT SON F SH. GIAN
         CHAND, RESIDENT OF VPO KANDLA,
         TEHSIL & DISTRICT CHAMBA
         (EXCISE LICENSEE UNIT NO.17,36,34
         & 38, CHANDI, MASROOND,
         GHATGALOO, KIYANI).                    ....RESPONDENT




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             92




         171.RP NO.172 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                       .
    2.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA, H.P.
    3.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR                        ....PETITIONERS





         AND

         SIDHARTH SHARMA, SON OF SH.
         KEWAL KRISHAN SHARMA, SON OF

         SH. DHANI RAM SHARMA, R/O VPO

         TUNNUHATTI, TEHSIL BHATTIYAT,
         DISTT. CHAMBA, H.P. (EXCISE
         LICENSEE UNIT NO.60 TUNNUHATTI),
         CHAMBA.                               ....RESPONDENT


         172.RP NO.173 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA, H.P.
    4.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND

         M/S THAKUR WINES AGENCY,
         THROUGH DEVENDER SON OF SH.
         KIRPA RAM, RESIDENT OF VPO
         KANDLA, TEHSIL & DISTRICT
         CHAMBA, (EXCISE LICENSEE UNIT




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                             93


         NO.71,73,76,79, BAROH,
         JASSORGARH, KATHWAR,
         BAIRAGARH, TIKKARGARH &
         CHILLI).                              ....RESPONDENT

         173.RP NO.174 OF 2022




                                                       .
    1.   STATE OF H.P. THROUGH PR.





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND


         M/S THAKUR ENTERPRISES, L-1 AT

         CHAMBA (TADOLI) CHAMBA,

         THROUGH ITS PROP. SH. MANOJ
         KUMAR, SON OF SH. SOBHIA RAM,
         RESIDENT OF VILLAGE KARORI, P.O.
         PUKHARI, TEHSIL CHAMBA, H.P.          ....RESPONDENT


         174.RP NO.175 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER,
         CHAMBA
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR.                        ....PETITIONERS

         AND

         KEWAL KRISHAN SHARMA SON OF
         SH. DHANI RAM SHARMA, RESIDENT
         OF VPO TUNNUHATTI, TEHSIL
         BHATTIYAT, DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT. 49)            ....RESPONDENT




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                             94




         175.RP NO.176 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                        .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION





         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                    ....PETITIONERS

         AND


         M/S SHER SINGH SANJEEV KUMAR

         THROUGH SANJEEV KUMAR SON OF

         TULASI RAM, RESIDENT OF VPO
         SAMOT, TEHSIL BHATTIYAT,
         DISTRICT CHAMBA, H.P. (EXCISE
         LICENSEE UNIT NO. 57 KAKIRA.           ....RESPONDENT


         176.RP NO.177 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION





         COMMISSIONER, NORTH ZONE,
         PALAMPUR DISTRICT KANGRA, H.P
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA DISTRICT CHAMBA, HP.             ....PETITIONERS

         AND

         SH. RAGHWINDER SINGH SON OF
         SURINDER SINGH RESIDENT OF
         VILLAGE GUMTALA, AMRITSAR
         (PUNJAB), PARTNER M/S G.S. SETHI




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                             95


         AND CO. LICENSEE RETAIL LIQUOR
         VEND IN UNIT NO. 42 (L-2)
         DALHOUSIE, BUS STAND) OF              ....RESPONDENT
         DISTRICT CHAMBA, H.P.

         177.RP NO.178 OF 2022




                                                       .
    1.   STATE OF H.P. THROUGH PRINCIPAL





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH




         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SHIMLA

         DISTRICT SHIMLA, H.P.                  ....PETITIONERS

         AND

         M/S KANTA KAUSHAL LICENSEE
         RETAIL LIQUOR VENDS IN UNIT NO.


         5 & 6 OF DISTRICT BILASPUR,
         HIMACHAL PRADESH, THROUGH
         PROPRIETOR SMT. KANTA




         KAUSHAL WIFE OF SH. B.B.
         KAUSHAL RESIDENT OF SALAH





         NEAR STATE BANK OF INDIA,
         SUNDER NAGAR, DISTRICT MANDI,         ....RESPONDENT
         H.P.





         178.RP NO.179 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, DISTRICT
         KANGRA, H.P. PALAMPUR.
    3.   THE EXCISE AND TAXATION
         COMMISSIONER, HIMACHAL
         PRADESH, SHIMLA, H.P. SHIMLA
    4    THE ASSISTANT EXCISE AND




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                             96


         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.            ....PETITIONERS

         AND

         SURINDER SINGH S/O SH. SAHAB




                                                         .
         SINGH, R/O VPO CHOWARI, TEHSIL





         BHATTIYAT, DISTRICT CHAMBA, H.P.
         CHAMBA.                                 ....RESPONDENT





         179.RP NO.180 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND

         TAXATION COMMISSIONER.

    4    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.
                                                  ....PETITIONERS


         AND

         NARESH KUMAR SON OF SH. YOG




         RAJ RESIDENT OF VILLAGE
         RANSARI, TEHSIL AND DISTRICT





         UNA, H.P.                               ....RESPONDENT

         180.RP NO.181 OF 2022
    1.   STATE OF H.P. THROUGH





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, NURPUR
         AT JACHH, H.P.
    4    THE COLLECTOR EXCISE (NORTH
         ZONE) PALAMPUR                           ....PETITIONERS




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                             97


         AND

         M/S SANDEEP ENTERPRISES
         DAMATAL DISTRICT KANGRA
         THROUGH ITS MANAGING PARTNER
         SH. SANDEEP KUMAR SON OF LATE




                                                       .
         SH. VINOD KUMAR SON OF SH.





         ROSHAN LAL, RESIDENT OF 524/19,
         CIVIL LINES, GURDASPUR, PUNJAB.       ....RESPONDENT





         181.RP NO.182 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION

         COMMISSIONER, CENTRAL ZONE,

         MANDI, DISTRICT MANDI, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                   ....PETITIONERS


         AND

         M/S SUNIL NANDA LIQUOR




         LICENSEE OF UNIT NO. 10, JARI,
         DISTRICT KULLU, THROUGH OMKAR





         RANA SON OF SH. LEKH RAJ RANA
         HOUSE NO. 172 LOWER DALPUR,
         KULLU, TEHSIL AND DISTRICT
         KULLU, H.P. HOLDER OF GENERAL





         POWER OF ATTORNEY.                    ....RESPONDENT

         182.RP NO.183 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             98


         PALAMPUR DISTRICT KANGRA, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         DISTRICT KANGRA AT
         DHARAMSHALA, H.P.                       ....PETITIONERS




                                                        .
         AND





         CHARANJEET KAUR, LIQUOR
         LICENSEE OF RETAIL LIQUOR





         VENDS IN UNIT NO. 29 AND 48,
         DISTRICT KANGRA, H.P. FOR 2016-17
         THROUGH PROPRIETOR SMT.
         CHARANJEET KAUR, RESIDENT OF
         WARD NO.7, YOL, POST OFFICE YOL,




         DHARAMSHALA DISTRICT KANGRA,           ....RESPONDENT
         H.P.

         183.RP NO.184 OF 2022
    1.

         STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE COLLECTOR EXCISE (NORTH
         ZONE), PALAMPUR, H.P.PALAMPUR           ....PETITIONERS




         AND





         MS SHAM SUNDER SHARMA LIQUOR
         OF UNIT NO. 14 SHAMSHI DISTRICT
         KULLU H.P. THROUGH OMKAR RANA





         S/O SH. LEKH RAJ RANA H. NO. 172
         LOWER DHALPUR KULLU, TEHSIL
         AND DISTRICT KULLU, H.P. HOLDER        ....RESPONDENT
         OF GPA KULLU.

         184.RP NO.185 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




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                             99


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE COLLECTOR EXCISE (SOUTH
         ZONE), SHIMLA, H.P.                     ....PETITIONERS

         AND




                                                        .
         MS COPIA BEVERAGES, PURUWALA





         NAHAN POANTA ROAD PAONTA
         SAHIB DISTRICT SIRMOUR
         THROUGH ITS PROP. MS. SURITI





         TAYAGI DO SH. SATISH TAYAGI RO
         C-412, SEC-4 PHASE II NEW SHIMLA
         TEHSIL AND DISTRICT SHIMLA, H.P.       ....RESPONDENT

         185.RP NO.186 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA


    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                        ....PETITIONERS




         AND





         HEM SINGH SON OF SH. BRIJ LAL,
         RESIDENT OF VPO RAJERA, TEHSIL
         AND DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT NO. 7,





         KHARAMUKH).                            ....RESPONDENT

         186.RP NO.187 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




                                       ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              100


         CHAMBA
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                         ....PETITIONERS

         AND




                                                         .
         AVINASH SON OF SH. AMAR NATH,





         RESIDENT OF VPO DEHRA, TEHSIL
         DEHRA, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 88 & 89





         BANDAL & SANGHNI.                       ....RESPONDENT

         187.RP NO.188 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,


         DISTRICT KANGRA AT
         DHARAMSHALA, H.P.                        ....PETITIONERS




         AND





         VIKAS RANA, LIQUOR LICENSEE,
         UNIT NO. 14, MARANDA-BHAWARNA
         FOR 2016-17 AND UNIT NO. 67,
         PAPROLA RETAIL LIQUOR VENDS





         FOR 2015-16 IN KANGRA DISTRICT
         THROUGH PROPRIETOR SH. VIKAS
         RANA SON OF SH. ONKAR CHAND
         RESIDENT OF VILLAGE AIMA,
         TEHSIL PALAMPUR, DISTRICT
         KANGRA, H.P.                            ....RESPONDENT

         188.RP NO.189 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




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                             101


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, NORTH
         ZONE, PALAMPUR, DISTRICT




                                                       .
         KANGRA, H.P.





    4    THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.          ....PETITIONERS





         AND

         TARLOK NATH SON OF SH. PAHADU
         RAM, RESIDENT OF VILLAGE




         KULETH SUB TEHSIL, HOLI,
         DISTRICT CHAMBA, H.P. LIQUOR
         LICENSEE L-14 HOLI RETAIL LIQUOR
         VENDS DISTRICT CHAMBA, H.P.           ....RESPONDENT


         189.RP NO.190 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




    3    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA, HP.                     ....PETITIONERS





         AND

         MS ARADHANA WINES L-1, PHASE-1,





         NALAGARH SOLAN, THROUGH ITS
         SOLE PROPRIETOR SMT. INDERA
         DOGRA W/O SH. ANIL KUMAR
         DOGRA, RESIDENT OF PREM
         NAGAR, UNA, TEHSIL AND DISTRICT
         UNA, NALAGARH.                        ....RESPONDENT

         190.RP NO.191 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




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                             102




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE COLLECTOR, EXCISE (NORTH




                                                        .
         ZONE), PALAMPUR.                        ....PETITIONERS





         AND





         CHARANJEET KAUR, LIQUOR
         LICENSEE OF RETAIL LIQUOR
         VENDS IN UNIT NO. 29 AND 48
         DISTRICT KANGRA, H.P.                  ....RESPONDENT


    1.

         191.RP NO.192 OF 2022
         STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)

         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND


         TAXATION COMMISSIONER
    4    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                          ....PETITIONERS




         AND





         D.N. DEWADI SON OF SH. JAGDISH
         RAM, RESIDENT OF VILLAGE KOTLA,
         TEHSIL AND DISTRICT UNA, H.P.          ....RESPONDENT





         192.RP NO.193 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE COLLECTOR, EXCISE (CENTRAL




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                              103


         ZONE), MANDI, HP.                        ....PETITIONERS


         AND

         MS AMIT WINE, LICENSEE RETAIL




                                                         .
         LIQUOR VEND IN UNIT NO. 1, 2, 3, 4





         AND 38 OF DISTRICT BILASPUR, H.P.
         THOROUGH ITS PROP. AMIT
         KAUSHAL SO SH. ASHWANI KUMAR





         RO BHOJPUR SUNDERNAGAR,
         DISTRICT MANDI, H.P. BILASPUR.          ....RESPONDENT

         193.RP NO.194 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.


    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHMABA, DISTRICT CHAMBA, H.P.            ....PETITIONERS




         AND





         SH. LAKHBIR SINGH SON OF SH.
         JOGINDER SINGH, RESIDENT OF 204,
         BHARAT NAGAR PATHANKOT





         PUNJAB PROPRIETOR M/S LAKHBIR
         SINGH, LICENSEE RETAIL LIQUOR
         VENDS IN UNIT NO. 7 (RAKH) OF
         DISTRICT CHAMBA, H.P. FOR THE
         YEAR 2016-17.                           ....RESPONDENT

         194.RP NO.195 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




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                             104


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.




                                                          .
    4.   THE ASSISTANT EXCISE &





         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P.                      ....PETITIONERS





         AND

         M/S DAYANAND TYAGI, LICENSEE,
         RETAIL LIQUOR VENDS IN UNIT NO.
         17 & 18 OF BBN AREA, TEHSIL




         NALAGARH, AND UNIT NO. 39 OF
         PARWANOO, DISTRICT SOLAN,
         THROUGH PROPRIETOR SH.
         DAYANAND TYAGI SON OF SH. OM

         PRAKASH, RESIDENT OF H. NO. 112

         KHASRA NO. 698, VILLAGE BASAI
         DHARAMPUR, DELHI.                        ....RESPONDENT

         195.RP NO.196 OF 2022
    1.   STATE OF H.P. THROUGH


         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA





    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND

         JUGAL KISHOR SON OF SH.
         GIRDHARI LAL, RESIDENT OF
         VILLAGE NAGWARI, TEHSIL
         NURPUR, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 84
         TELKA).                                  ....RESPONDENT




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                             105


         196.RP NO.197 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                        .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION





         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHMABA, DISTRICT CHAMBA, H.P.           ....PETITIONERS

         AND


         SH. LAKHBIR SINGH SON OF SH.

         JOGINDER SINGH RESIDENT OF H.

         NO. 204, BHARAT NAGAR,
         PATHANKOT, PUNJAB PARTNER M/S
         LAKHBIR SINGH INDERBIR SINGH,
         LICENSEE RETAIL LIQUOR VENDS IN
         UNIT NO. 3 (HOLI) AND UNIT NO. 12


         (SULTANPUR) OF DISTRICT
         CHAMBA, H.P. FOR THE YEAR 2016-        ....RESPONDENT
         17.




         197.RP NO.198 OF 2022





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.                    ....PETITIONERS

         AND




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                             106


         M/S SHAM SUNDER SHARMA
         LIQUOR LICENSEE OF UNIT NO. 13
         GARSA, DISTRICT KULLU THROUGH
         OMKAR RANA SON OF SH. LEKH
         RAJ RANA HOUSE NO. 172 LOWER
         DHALPUR, KULLU, TEHSIL AND




                                                        .
         DISTRICT KULLU, H.P HOLDER OF





         GENERAL POWER OF ATTORNEY.             ....RESPONDENT

         198.RP NO.199 OF 2022





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND

         TAXATION COMMISSIONER, SOUTH

         ZONE, SHIMLA DISTRICT SHIMLA,
         H.P.
    4.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER, BBN
         AREA, BADDI, DISTRICT SOLAN, H.P.       ....PETITIONERS



         AND




         M/S RADICO KHAITAN LTD. L-1-B
         LICENSEE, KIRPALPUR, NALAGARH,





         DISTRICT SOLAN, H.P. THROUGH
         AUTHORIZED SIGNATORY, SH.
         RAJESH KUMAR SANSOAY,
         RESIDENT OF HOUSE NO. 245,





         WARD NO. 17, MOUNT AVENUE,
         HOSHIPUR (PB) 146001.                  ....RESPONDENT

         199.RP NO.200 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND




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                             107


         TAXATION COMMISSIONER, SHIMLA,
         H.P.
    4    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                         ....PETITIONERS

         AND




                                                       .

         RAKESH KUMAR SON OF SH.
         BISHAN DAS RESIDENT OF VILLAGE
         RANSRI, TEHSIL AND DISTRICT UNA,





         H.P.
                                               ....RESPONDENT

         200.RP NO.201 OF 2022
    1.   STATE OF H.P. THROUGH




         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SOLAN,
         H.P.
    4    THE COLLECTOR, EXCISE (SOUTH


         ZONE), SHIMLA.                         ....PETITIONERS

         AND




         M/S ARADHANA WINES L-1 BYEPASS





         SOLAN THROUGH ITS SOLE
         PROPRIETOR SMT. INDERA DOGRA
         WIFE OF SH. ANIL KUMAR DOGRA,
         RESIDENT OF PREM NAGAR UNA,





         TEHSIL AND DISTRICT UNA.              ....RESPONDENT

         201.RP NO.202 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




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                             108


         CHAMBA
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS

         AND




                                                       .
         SIDHARTH SHARMA SON OF KEWAL





         KRISHAN SHARMA SON OF SH.
         DHANI RAM SHARMA, RESIDENT OF
         VPO TUNNUHATTI, TEHSIL





         BHATTIYAT, DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT NO. 59
         THUNNUHATTI)                          ....RESPONDENT

         202.RP NO.203 OF 2022




    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA


    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                       ....PETITIONERS




         AND





         M/S THAKUR WINE AGENCY, AMIT
         SON OF SH. GIAN CHAND, RESIDENT
         OF VPO KANDLA TEHSIL AND
         DISTRICT CHAMBA, (EXCISE





         LICENSEE UNIT NO. 17,36,34 & 35
         CHANDI, MASROOND, GHATGALOO,
         KIYANI).                              ....RESPONDENT

         203.RP NO.204 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.




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                            109


    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS




                                                      .
         AND





         MOHINDER KUMAR SON OF SH. RAM
         PRAKESH, RESIDENT OF VILLAGE





         BAGDIYALA, PO JAROT, TEHSIL
         JAWALI, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 32         ....RESPONDENT
         SAHOO).





         204.RP NO.205 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.

         THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA, H.P.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE COLLECTOR, EXCISE (NORTH          ....PETITIONERS
         ZONE), PALAMPUR.




         AND





         OM PRAKASH S/O SH. JAGDISH
         CHAND, R.O VPO DHEERA, TEHSIL
         PALAMPUR, DISTRICT KANGRA, H.P.





         (EXCISE LICENSEE UNIT NO. 18
         CHAMBA) KANGRA.                      ....RESPONDENT

         205.RP NO.206 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            110


         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT CHAMBA, H.P.         ....PETITIONERS




                                                      .
         AND





         SH. GURPREET SINGH PADDA SON
         OF SH. HARVEL SINGH RESIDENT OF





         VILLAGE MULLIANWAL, POST
         OFFICE AND TEHSIL BATALA
         DISTRICT GURDASPUR (PUNJAB),
         PROPRIETOR M/S KULDIP WINE,
         RETAIL LIQUOR VENDS LICENSEE




         FOR THE YEAR 2015-16, DISTRICT
         CHAMBA, H.P.                         ....RESPONDENT

         206.RP NO.207 OF 2022
    1.

         STATE OF H.P. THROUGH

         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER.




    4    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                        ....PETITIONERS





         AND

         NARENDER KUMAR SON OF SH.





         MUNSHI RAM, RESIDENT OF
         VILLAGE DALOH, TEHSIL
         GHUMARWIN, DISTRICT BILASPUR,
         H.P.                                 ....RESPONDENT

         207.RP NO.208 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                     ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              111


         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &
         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,
         H.P.
    4    THE ASSISTANT EXCISE AND




                                                       .
         TAXATION COMMISSIONER, SHIMLA





         DISTRICT SHIMLA, H.P.                  ....PETITIONERS

         AND





         M/S N.KHANNA AND COMPANY,
         LICENSEE, RETAIL LIQUOR VENDS
         TOTU UNIT, DISTRICT SHIMLA,
         THROUGH PARTNER NEERAJ




         KHANNA SON OF SH. MADAN LAL
         KHANNA RESIDENT OF GEETA
         COTTAGE SANJAULI, SHIMLA, H.P
                    r                          ....RESPONDENT

         208.RP NO.209 OF 2022

    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE &




         TAXATION COMMISSIONER, SOUTH
         ZONE, SHIMLA, DISTRICT SHIMLA,





         H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SHIMLA
         AT SHIMLA, H.P.                        ....PETITIONERS





         AND

         M/S SWASTIK ENTERPRISES PREM
         BHAWAN TARADEVI, TEHSIL AND
         DISTRICT SHIMLA, H.P. THROUGH
         ITS SOLE PROPRIETOR SH. RAMESH
         SURI RESIDENT OF KELSTON
         ESTATE, SHIMLA, DISTRICT SHIMLA,
         H.P.                                  ....RESPONDENT

         209.RP NO.210 OF 2022




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            112


    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




                                                      .
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE SHIMLA, DISTRICT SHIMLA,





         H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, NAHAN
         DISTRICT SIRMOUR, H.P.                ....PETITIONERS





         AND

         M/S ATUL AGGARWAL, L-14
         LICENSEE RETAIL LIQUOR VENDS,

         PREET NAGAR, NAINA TIKKAR,

         KALAGHAT AND DILMAN DISTRICT
         SIRMOUR, THROUGH PROPRIETOR
         ATUL AGGARWAL SON OF SH.
         VINOD AGGARWAL RESIDENT OF
         VILLAGE SARAHAN, TEHSIL


         PACHHAD, SIRMOUR, H.P.               ....RESPONDENT

         210.RP NO.211 OF 2022




    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ADDITIONAL EXCISE AND
         TAXATION COMMISSIONER, SOUTH
         ZONE SHIMLA, DISTRICT SHIMLA,
         H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SHIMLA
         DISTRICT SHIMLA, H.P.                 ....PETITIONERS

         AND

         M/S MADAN LAL KHANNA &




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                            113


         COMPANY, LICENSEE, RETAIL
         FOREIGN LIQUOR VENDS L.2
         GHANAHATTI AND L.2 KASUMPTI,
         DISTRICT SHIMLA, THROUGH
         PARTNER MADAN LAL KHANNA SON
         OF LATE SH. BANSI LAL KHANNA




                                                          .
         RESIDENT OF GEETA COTTAGE





         SANJAULI, DISTRICT SHIMLA, H.P.          ....RESPONDENT

         211.RP NO.212 OF 2022





    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA


    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                          ....PETITIONERS

         AND


         JUGAL KISHORE SON OF SH.
         GIRDHARI LAL, RESIDENT OF
         VILLAGE NAGWARI, TEHSIL




         NURPUR, DISTRICT KANGRA, H.P.
         (EXCISE LICENSEE UNIT NO. 80             ....RESPONDENT





         JHAJAKOTHI)

         212.RP NO.213 OF 2022
    1.   STATE OF H.P. THROUGH PRINCIPAL





         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,                    ....PETITIONERS
         CHAMBA, DISTRICT KANGRA AT




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             114


         DHARAMSHALA H.P.

         AND

         RAJINDER SINGH LIQUOR LICENSEE
         OF RETAIL LIQUOR VENDS IN UNIT




                                                          .
         NO. 5, DISTRICT KANGRA, H.P. FOR





         2016-17 THROUGH PROPRIETOR SH.
         RAJINDER SINGH, RESIDENT OF
         VILLAGE MAJHEEN, TEHSIL





         KHUDIAN, DISTRICT KANGRA, H.P.           ....RESPONDENT

         213.RP NO.214 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA

         COMPLEX, KASUMPTI, SHIMLA.

    3.   THE ASSISTANT EXCISE &
         TAXATION COMMISSIONER,
         CHAMBA.
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR.                           ....PETITIONERS



         AND




         ASHISH MAHAJAN SON OF TULSI
         RAM, RESIDENT OF VPO SAMOT,





         TEHSIL BHATTIYAT, DISTRICT
         CHAMBA, H.P. (EXCISE LICENSEE
         UNIT NO. 68 SAMOT.                       ....RESPONDENT





         214.RP NO.215 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SOLAN,
         DISTRICT SOLAN, H.P.
    4    THE COLLECTOR, EXCISE (SOUTH




                                         ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             115


         ZONE) SHIMLA.                          ....PETITIONERS

         AND

         RAKESH KUMAR SON OF SH.
         BISHAN DAS RESIDENT OF VILLAGE




                                                       .
         RANSRI, TEHSIL AND DISTRICT UNA,      ....RESPONDENT





         H.P.

         215.RP NO.216 OF 2022





    1.   STATE OF H.P. THROUGH PRINCIPAL
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,

         PALAMPUR, DISTRICT KANGRA, H.P.

    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,
         CHAMBA, DISTRICT KANGRA AT
         DHARAMSHALA H.P.                       ....PETITIONERS


         AND

         M/S ONKAR WINE AGENCY, L-1,




         THAKUR DAWARA, TEHSIL
         PALAMPUR DISTRICT KANGRA,





         THROUGH ITS SOLE PROPRIETOR
         SH. INKAR CHAND RANA SON OF
         SH. BHEEM SINGH RESIDENT OF
         TIKA AIMA, PALAMPUR, TEHSIL





         PALAMPUR, DISTRICT KANGRA, H.P.       ....RESPONDENT

         216.RP NO.217 OF 2022
    1.   STATE OF H.P. THROUGH
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                             116


         CHAMBA
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE) PALAMPUR.                        ....PETITIONERS

         AND




                                                       .
         SIDHARTH SHARMA SON OF KEWAL





         KRISHAN SHARMA SON OF SH.
         DHANI RAM SHARMA, RESIDENT OF
         VPO TUNNUHATTI, TEHSIL





         BHATTIYAT, DISTRICT CHAMBA, H.P.
         (EXCISE LICENSEE UNIT NO. 60
         TUNNUHATTI).                          ....RESPONDENT

         217.RP NO.218 OF 2022




    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.

         THE EXCISE AND TAXATION

         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.


    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,                 ....PETITIONERS
         CHAMBA




         AND





         M/S SANJAY KAPOOR AND OTHERS,
         LIQUOR LICENSEE, UNIT NO.168,
         PALAMPUR RETAIL LIQUOR VENDS,





         DISTRICT KANGRA (HP) FOR 2015-16
         THROUGH PARTNER SH. SANJAY
         KAPOOR SON OF SH. JASWANT
         SINGH, RESIDENT OF VILLAGE
         GHAR, TEHSIL PALAMPUR,
         DISTRICT KANGRA, H.P.                 ....RESPONDENT

         218.RP NO.219 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            117


    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, UNA.
    4    THE COLLECTOR, EXCISE (NORTH




                                                       .
         ZONE), PALAMPUR.                       ....PETITIONERS





         AND





         MANOJ KUMAR, SON OF SH. RAM
         LAL, RESIDENT OF VILLAGE MAHAL
         DHANOT, TEHSIL & DISTRICT
         KANGRA, UNIT NO.13, UNA.              ....RESPONDENT





         219.RP NO.221 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF

         HIMACHAL PRADESH, SHIMLA-2.

    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, CENTRAL ZONE,


         MANDI, DISTRICT MANDI,H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,




         DISTRICT KULLU, H.P.                   ....PETITIONERS





         AND

         M/S PRITHI SINGH, LIQUOR
         LICENSEE OF UNIT NO.4, DHALPUR,





         DISTRICT KULLU, THROUGH
         PARTNER JASWANT RAI, SON OF
         SH. KIRPA RAM, VILLAGE BADAH,
         P.O. MOHAL, TEHSIL AND DISTRICT
         KULLU, H.P.                           ....RESPONDENT

         220.RP NO.222 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                      ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              118


         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE & TAXATION
         COMMISSIONER, NORTH ZONE,
         PALAMPUR, DISTRICT KANGRA, H.P.
    4    THE ASSISTANT EXCISE AND




                                                         .
         TAXATION COMMISSIONER,





         DISTRICT KANGRA AT
         DHARAMSHALA, H.P.                        ....PETITIONERS





         AND

         M/S GULZAR MODAMMAD SAHIL
         THAKUR, LIQUOR LICENSEE OF
         RETAIL LIQUOR VENDS IN UNIT




         NO.4, DISTRICT KANGRA (H.P.), FOR
         2016-17, THROUGH PARTNER SH.
         GULZAR MOHAMMAD, RESIDENT OF
         VILLAGE AND POST OFFICE AMB

         PATHIAR, TEHSIL JAWALAMUKHI,

         DISTRICT KANGRA, H.P.                   ....RESPONDENT

         221.RP NO.223 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)


         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.





    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, SOLAN.
    4    THE COLLECTOR, EXCISE (CENTRAL
         ZONE), SHIMLA.                           ....PETITIONERS





         AND

         M/S THAKUR WINE - THROUGH
         KARAM CHAND, SON OF SH.
         SURESH CHAND, RESIDENT OF
         VILLAGE SHEEL, P.O. DEOTHI,
         TEHSIL AND DISTRICT SOLAN,
         (EXCISE LICENSEE UNIT NO.14,15,16,
         SUBATHU, GARKHAL, PATTA-
         KUTHAR).                                ....RESPONDENT




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                              119


         222.RP NO.224 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION




                                                         .
         COMMISSIONER, BLOCK NO.30, SDA





         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER,





         CHAMBA, H.P.
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                         ....PETITIONERS

         AND




         HEM SINGH, SON OF SH. BRIJ LAL,
         RESIDENT OF VPO RAJERA, TEHSIL
         & DISTRICT CHAMBA, H.P. (EXCISE

         LICENSEE UNIT NO.7 KHARAMUKH).          ....RESPONDENT

         223.RP NO.225 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF


         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA




         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION





         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.
    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,





         DISTRICT KULLU, H.P.                     ....PETITIONERS

         AND

         M/S SUMAN SINGH AND COMPANY,
         LICENSEE, UNIT NO.17-SAINJ
         GROUP OF RETAIL LIQUOR VENDS
         IN DISTRICT KULLU, THROUGH
         PARTNER SH. SUMAN SINGH, SON
         OF SH. MOTI RAM PALSRA,
         RESIDENT OF VILLAGE SAINJ, SUB
         TEHSIL SAINJ, DISTRICT KULLU, H.P.      ....RESPONDENT




                                        ::: Downloaded on - 08/06/2022 20:02:52 :::CIS
                            120




         224.RP NO.226 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)
         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.




                                                      .
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND





         TAXATION COMMISSIONER,
         CHAMBA.
    4    THE COLLECTOR, EXCISE (NORTH
         ZONE), PALAMPUR.                      ....PETITIONERS





         AND

         M/S CHAMBA ENTERPRISES
         CHAMBA, DISTRICT CHAMBA,

         THROUGH ITS MANAGING PARTNER

         SH. AVINESH MAHINDRU, SON OF
         SH. M.L. MAHINDRU, RESIDENT OF
         SULTAN PUR, CHAMBA TOWN,
         CHAMBA, H.P.                         ....RESPONDENT


         225.RP NO.227 OF 2022
    1.   STATE OF H.P. THROUGH PR.
         SECRETARY (EXCISE & TAXATION)




         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.





    2.   THE EXCISE AND TAXATION
         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE ASSISTANT EXCISE AND





         TAXATION COMMISSIONER,
         SHIMLA, H.P.
    4    THE COLLECTOR, EXCISE (SOUTH
         ZONE), SHIMLA.                        ....PETITIONERS

         AND

         M/S NEEL KANTH WINES, SAI ROAD
         BADDI, HIMACHAL PRADESH,
         THROUGH ITS MANAGING
         PARTNERSH. CHANDER MOHAL
         SHARMA, SON OF SH. RAM




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                            121


         PARKASH, RESIDENT OF JAWAHAR
         COLONY, KAMLA NAGAR,
         SANJAULI, SHIMLA.                    ....RESPONDENT

         226.RP NO.228 OF 2022
    1.   STATE OF H.P. THROUGH PR.




                                                      .
         SECRETARY (EXCISE & TAXATION)





         TO THE GOVERNMENT OF
         HIMACHAL PRADESH, SHIMLA-2.
    2.   THE EXCISE AND TAXATION





         COMMISSIONER, BLOCK NO.30, SDA
         COMPLEX, KASUMPTI, SHIMLA.
    3.   THE DEPUTY EXCISE AND TAXATION
         COMMISSIONER, CENTRAL ZONE,
         MANDI, DISTRICT MANDI, H.P.




    4    THE ASSISTANT EXCISE AND
         TAXATION COMMISSIONER, KULLU,
         DISTRICT KULLU, H.P.
                   r                           ....PETITIONERS

         (BY MR. AJAY VAIDYA,

         SR. ADDITIONAL ADVOCATE
         GENERAL, FOR THE PETITIONERS/
         STATE, IN ALL THE PETITIONS)

         AND



         M/S BALDEV SINGH GURDEV SNGH
         & CO. LIQUOR LICENSEE OF UNIT




         NO.22, MODEL TOWN, DISTRICT
         KULLU, THROUGH PARTNER





         BALDEV SINGH, SON OF SH. BABU
         RAM, VILLAGE BADAH, POST
         OFFICE MOHAL, TEHSIL AND
         DISTRICT KULLU, H.P.                 ....RESPONDENT





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                                  122


                 These     Review      Petitions     coming          on       for
    pronouncement this day, Hon'ble Mrs. Justice Sabina,
    passed the following:




                                                                .

                            ORDER

Vide this order, above mentioned review petitions will be disposed of, as they have arisen out of common order dated 06.09.2019.

2. Respondents had challenged the Excise Policy Announcements which stipulated the levy of additional fee and penalty, whenever the quantity of liquor manufactured and/or sold, fell short of the minimum guaranteed quota fixed every year for the licensees, three groups of persons, namely, manufacturers/distillers/bottlers, wholesalers and retailers.

3. The Coordinate Bench of this Court, after hearing the arguments, concluded as under:-

"(A) the writ petitions filed by the manufacturers and wholesalers are allowed and condition Nos.10.28(A) (8) and 10.29, insofar as they impose the burden of additional duty and penalty for failure to lift the minimum guaranteed quota are set aside, however, with a rider that ::: Downloaded on - 08/06/2022 20:02:52 :::CIS 123 they shall pay the license fee for the entire minimum guaranteed quota; and (B) the writ petitions filed by the retailers are .

partly allowed and condition No.4.3 of the policy announcements for all the 4 years namely 2013- 14 to 2016-17 are set aside, with a rider that the retailers will be liable to pay the license fee for the entire minimum guaranteed quota together with the additional fee as stipulated in Rule 35-A (22) of the Himachal Pradesh Liquor License Rules, 1986 for all the years during which the said rule is in operation."

4. Mr. Ajay Vaidya, learned Senior Additional Advocate General, has submitted that the order dated 06.09.2019, was liable to be reviewed, as patent error which had crept in the order was liable to be corrected. He has submitted that the relevant provision of Section 27 of the Himachal Pradesh Excise Act, 2011 (hereinafter referred to as the 'Act' in short), had not been duly considered by this Court while passing the order dated 06.09.2019. Reliance had been placed on the decisions of Coordinate Bench of this Court, in case titled Ram Lal versus State of Himachal Pradesh, dated 21.12.2007, in CWP No.2160 of 2007 and in ::: Downloaded on - 08/06/2022 20:02:52 :::CIS 124 case titled Himalayan Wine and others versus State of Himachal Pradesh, dated 28.06.2016, in CWP No.1525 of 2016, but the same have not been taken in consideration by .

this Court while passing the order dated 06.09.2019.

5. After hearing learned Senior Additional Advocate General and going through the order dated 06.09.2019, which was passed by the Coordinate Bench of this Court, we are of the opinion that the Coordinate Bench while passing the said order, has considered the implication of Section 27 of the Act. Whether the appreciation of the provision of Section 27 of the Act has been rightly done by the Coordinate Bench or not, cannot be gone into, while hearing the review petitions.

6. The fact that some of the judgments, cited by the review petitioners, had not been considered by the Coordinate Bench at the time of passing the order dated 06.09.2019, also cannot be taken in consideration while hearing the review petitions.

7. The review petitioners/State could have approached the higher Court by way of an appeal, in case, it was aggrieved of the order passed by the Coordinate Bench.

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8. Keeping in view the facts and circumstances of these cases, no ground for review of the order dated 06.09.2019, is made out.

.

9. Dismissed.

10. Pending miscellaneous application(s), if any, shall also stand disposed of.

                       r         to                ( Sabina )
                                              Acting Chief Justice




                                                 ( Satyen Vaidya )
    June 03, 2022                                    Judge




    (Yashwant)






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