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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(i) in The Tamil Nadu Co-Operative Societies Act, 1983

(i)an order for the winding-up or division or amalgamation or transfer of assets and liabilities of the bank or an order sanctioning a scheme of compromise or arrangement or re-construction (including division or re-organisation) of the bank may be made only with the previous sanction in writing of the Reserve Bank of India;