Section 4(2)(e) in Gender Sensitisation & Sexual Harassment of Women at the Subordinate Courts in the State of Tamil Nadu / the Union Territory of Puducherry (Prevention, Prohibition and Redressal) Regulations, 2013

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(e)one woman member being a member of the Advocates / Lawyers Clerks Association nominated by that Association;

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