Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(vii) in The Multi-State Co-Operative Societies Rules, 2002 (vii)"general meeting" means a meeting of the general body including a representative general body referred to in the first proviso to sub-section (1) of section 38;
