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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(q) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(q)"urban" means any area in a State covered by any urban local body except covered by Cantonment Board established or constituted under any law for the time being in force;