Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in Cantonments Act, 1924 (2)The [Central Government] [Substituted by the A.O. 1937, for "L.G."] [* * *] [The words "with the like sanction" were rep. by the A.O. 1937. ] may, by a like notification, define the limits of any cantonment for the aforesaid purposes.
