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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U. P. Industrial Area Development Act, 1976

(2)If the State Government considers it necessary or expedient in the public interest.it may, by a general or special order, exempt wholly or partly- any such transferee or occupier or any class thereof from the taxes levied under sub-section (1).