Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 48 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 48. Prohibition of unauthorised use of water. - No person shall use water except as authorised by this Act or regulations made thereunder.
