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Himachal Pradesh High Court

Naresh Kumar vs . Hrtc And Another on 28 April, 2022

Bench: Sabina, Sandeep Sharma

Naresh Kumar Vs. HRTC and another .

CWP No.2569 of 2022 28.04.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.

Mr. Ajeet Singh Saklani, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the respondents.

CWP No.2569 of 2022 & CMP No.4819 of 2022 Notice. Mr. Ajeet Singh Saklani, Advocate, accepts notice on behalf of the respondents and seeks time to file reply.

List again on 11th May, 2022.

CMP No.4820 of 2022 The application is disposed of with a direction to the applicant/petitioner to file translated copies of vernacular documents by the next date of hearing.

( Sabina ) Judge ( Sandeep Sharma ) Judge April 28, 2022 (VH/PS) ::: Downloaded on - 28/04/2022 20:10:07 :::CIS