Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The East Punjab Displaced Persons Land Re-settlement Act, 1949 1. Short title and extent. (1)This Act may be called the East Punjab Displaced Persons (Land Re-settlement) Act, 1949.(2)It shall extend to the whole of [Punjab].
