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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(via) in Sree Sankaracharya University of Sanskrit Act, 1994

(via)[ to confer degrees on persons who shall have pursued a prescribed course of study in the recognised institution and passed the examinations;] [Inserted by Act No. 4 of 2003.]