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Union of India - Section

Section 160 in The Air Force Rules, 1969

160. Prescribed officer under section 7(1).-The prescribed officer for the purposes of sub-section (1) of section 7 shall be the officers commanding a station wing, squadron or unit, nominated in this behalf by the Air or other officer commanding the command or group in which the person is for the time being serving.

[160-A. Prescribed officers under section 20(3).-The Prescribed Officer for the purpose of sub-section (3) of section 20 shall be the air or other officer commanding a group [and in respect of airmen serving at Air Headquarters or unit directly under Air Headquarters, the Air Officer incharge Administration.]