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State of Tamilnadu - Section

Section 62 in Management and Preservation of Properties of Religious Institutions Rules

62. [ Maintenance of temple car. [Rules 62-66 was added by G.O. Ms. No. 2329, Revenue, dated the 9th August, 1965.]

- The temple cars meant for use in festival shall be kept in good repairs, sufficient care being taken to maintain the strength of timber of the axle beam and to reinforce it, wherever necessary.