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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(g) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(g)regulations for enforcing or carrying out the provisions of the scheme and defining the responsible authority and the period for which such responsible authority shall function.