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[Cites 0, Cited by 0] [Section 15MC(3)] [Section 15MC] [Entire Act]

Union of India - Subsection

Section 15MC(3)(III) in The Finance Act, 2017

(III)in sub-section (5), after the words "the Board", the words "or the Insurance Regulatory and Development Authority or the Pension Fund Regulatory and Development Authority, as the case may be" shall be inserted;