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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(i) in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948

(i)in sub-section (1), the word "and" at the end of clause (a) shall be omitted and after clause (b), the following clause shall be inserted, namely:-